High Courts17 Jul 2013Dismissed
Hassan Mohd. Alias Chote Lal Vs Smt. Rahisan and Others
Punjab And Haryana At Chandigarh · (2014) 1 ACC 891 : (2014) ACJ 683 : (2013) 172 PLR 143
Motor Vehicles Act, 1988 — Section 163A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 149 of 226
High Courts17 Jul 2013Dismissed
Vikram Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0717
Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 167(2)(a), 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22, 36A(4)
High Courts17 Jul 2013Dismissed
Kuldip Kumar Vs Karam Singh and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0639
Criminal Procedure Code, 1973 (CrPC) — Section 378(4)
High Courts17 Jul 2013Dismissed
Anoop Kumari Vs Yogesh and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0638
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 201, 313, 323, 363, 366Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts17 Jul 2013Allowed
Dr. Raghbir Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 147
Haryana Medical Education Service Rules, 1988 — Rule 9(g)(ii)
High Courts17 Jul 2013Disposed Off
Satnam Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0612
Penal Code, 1860 (IPC) — Section 323, 34, 353, 504, 506
High Courts17 Jul 2013Dismissed
Satbir Vs Zile Singh and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0598
Constitution of India, 1950 — Article 227
High Courts17 Jul 2013Allowed
Paramjit Singh and Others Vs Shanta Ram Alias Sant Ram and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0597
Constitution of India, 1950 — Article 227
High Courts17 Jul 2013
Mohinder Singh Vs The Hoshiarpur Improvement Trust The Hoshiarpur Improvement Trust Vs Mohinder Singh
Punjab And Haryana At Chandigarh · (2013) 172 PLR 135
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 23(1A), 28
High Courts17 Jul 2013Disposed Off
Karamjeet Kaur Grewal and Another Vs Gunwant Kaur and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0595
Constitution of India, 1950 — Article 227Court Fees Act, 1870 — Section 7(iv)(a)
High Courts17 Jul 2013Allowed
Satish Kumar Garg Vs National Institute of Technology and another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0594
High Courts17 Jul 2013Dismissed
Oriental Insurance Co. Ltd. Vs Sukhwinder Kaur and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0593
High Courts17 Jul 2013Dismissed
Prabhjeet Singh Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0559
High Courts17 Jul 2013
Smt. Lajwanti and Another Vs Surjeet Kumar Mandal and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0542
Motor Vehicles Act, 1988 — Section 166
High Courts17 Jul 2013Partly Allowed
Pritam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0512
Criminal Procedure Code, 1973 (CrPC) — Section 446, 446(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 61
High Courts17 Jul 2013Dismissed
Kedar Nath and Others Vs Bahadur Mal Sharma and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0511
High Courts17 Jul 2013Dismissed
Mohinder Singh and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0507
Land Acquisition Act, 1894 — Section 18, 4, 6
High Courts17 Jul 2013
Jagdish Singh Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0494
High Courts17 Jul 2013
Paramjit Kaur and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0493
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 324, 34, 452
High Courts17 Jul 2013Allowed
Rajan Chagti and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0492
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 406, 498A