High Courts17 Jul 2013
Surjeet Kaur Vs Jatinder Kumar
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0471
Civil Procedure Code, 1908 (CPC) — Section 24
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 150 of 226
High Courts17 Jul 2013Disposed Off
M/s. Cinepolis India P. Ltd. and Others Vs Deepak Marda and others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0433
Companies Act, 1956 — Section 111(4), 397, 398, 402
High Courts17 Jul 2013Allowed
State of Haryana Vs Ashok Kumar Bhasin and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0432
Industrial Disputes Act, 1947 — Section 10(1)(c), 25F
High Courts17 Jul 2013Dismissed
Dharampal Vs Lalit Kumar and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0431
High Courts17 Jul 2013Disposed Off
Jai Narain and Others Vs Prem Singh and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 145
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18
High Courts17 Jul 2013Allowed
Dharambir Singh and Another Vs Paramjit Singh and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0429
Motor Vehicles Act, 1988 — Section 166
High Courts17 Jul 2013Dismissed
ICICI Lombard Insurance Company Vs Sandeep Kumar and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0428
Motor Vehicles Act, 1988 — Section 166
High Courts17 Jul 2013
Smt. Lakhwinder Kaur and Another Vs Subedar Major Surat Singh and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0427
Motor Vehicles Act, 1988 — Section 166
High Courts17 Jul 2013Dismissed
National Insurance Company Limited Vs Lokesh and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0426
High Courts17 Jul 2013Dismissed
Uttar Pradesh Roadways Transport Corporation Vs Smt. Baby and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0425
Motor Vehicles Act, 1988 — Section 166
High Courts17 Jul 2013Disposed Off
Jasmail Singh Vs Presiding Officer-cum-Labour Court and others The Chief Engineer, P.W.D. B and R Branch and Other Vs Jasmail Singh and another
Punjab And Haryana At Chandigarh · (2013) 4 LLN 387 : (2013) 172 PLR 141
Industrial Disputes Act, 1947 — Section 25F
High Courts17 Jul 2013Dismissed
National Insurance Company Ltd. Vs Smt. Renu Devi and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0423
Motor Vehicles Act, 1988 — Section 166
High Courts17 Jul 2013Dismissed
Parkash Kaur Vs Ranjit Kaur
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0393
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts17 Jul 2013Disposed Off
Ishwar Singh and Others Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0392
Criminal Procedure Code, 1973 (CrPC) — Section 313, 323, 325, 34, 452Penal Code, 1860 (IPC) — Section 323, 325, 34, 452
High Courts17 Jul 2013Disposed Off
Maya Ram Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0391
Criminal Procedure Code, 1973 (CrPC) — Section 311, 482Penal Code, 1860 (IPC) — Section 323, 325
High Courts17 Jul 2013Dismissed
Market Committee Vs Shri Chetan Sachdev
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0376
Easements Act, 1882 — Section 52Transfer of Property Act, 1882 — Section 105
High Courts17 Jul 2013Dismissed
Balbir Singh and Another Vs Sunny Jain
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0373
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts17 Jul 2013Dismissed
Tehal Singh alias Tehlu Vs Jiya Lal and others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0302
Motor Vehicles Act, 1988 — Section 166
High Courts17 Jul 2013Dismissed
Harbhajan Singh and Another Vs Tarlok Singh
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0300
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115
High Courts17 Jul 2013Dismissed
The State of Haryana and Another Vs Raghuvinder Kumar Jain
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0299
Constitution of India, 1950 — Article 227