High Courts16 Jul 2013Dismissed
Dakshin Haryana Bijli Vitran Nigam Limited Vs M/s. Dabriwala Steels and Engineering Company Limited and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0401
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 152 of 226
High Courts16 Jul 2013
Vijender Singh Vs Presiding Officer, Industrial Tribunal-Cum-Labour Court and Another
Punjab And Haryana At Chandigarh · (2014) 2 LLN 247 : (2014) 1 SCT 207
High Courts16 Jul 2013Disposed Off
Gram Panchayat Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 4 RCR(Civil) 152
High Courts16 Jul 2013
Sukhchain Singh Vs P.S.E.B.
Punjab And Haryana At Chandigarh · (2013) 172 PLR 207
High Courts16 Jul 2013Dismissed
Roshan Lal Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 209
High Courts16 Jul 2013Allowed
Reliance General Insurance Co. Ltd. Vs Kishore Kumar and Others
Punjab And Haryana At Chandigarh · (2014) 1 ACC 862 : (2013) 172 PLR 223
High Courts16 Jul 2013Dismissed
Karnail Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2014) 175 PLR 840
High Courts16 Jul 2013
Pardeep Rai Azad Vs High Court of Punjab and Haryana and Another
Punjab And Haryana At Chandigarh · (2014) 1 SCT 76
High Courts16 Jul 2013
Indraj Vs Financial Commissioner and Principal Secretary to Government of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0036
High Courts16 Jul 2013Dismissed
Baljeet Singh Vs Financial Commissioner, Revenue and Others
Punjab And Haryana At Chandigarh · (2013) 4 RCR(Civil) 353
High Courts16 Jul 2013
M/s. Merchants Private Limited Vs Chandigarh Administration and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 535
High Courts15 Jul 2013Disposed Off
Swaran Singh Vs Dr. Yashpal Mitra and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0722
Civil Procedure Code, 1908 (CPC) — Section 2(2), 36, 38Indian Medical Council Act, 1956 — Section 15(2)
High Courts15 Jul 2013Dismissed
Mahender Singh Tehlan and Another Vs Nirmla Devi and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0710
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts15 Jul 2013Allowed
Ms. Seerat Khara Vs Central Board of Secondary Education and Another
Punjab And Haryana At Chandigarh · (2013) 172 PLR 195
Evidence Act, 1872 — Section 74, 76, 79, 80Registration of Births and Deaths Act, 1969 — Section 12, 16(1), 17(2), 8, 9
High Courts15 Jul 2013Dismissed
ASI Dilbag Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0708
High Courts15 Jul 2013
Chita Nand Vs Smt. Pujari Bai and Another
Punjab And Haryana At Chandigarh · (2013) 172 PLR 204
High Courts15 Jul 2013
Jagdish Lal Vs Haryana Dairy Development Cooperative Federation Ltd.
Punjab And Haryana At Chandigarh · (2013) 172 PLR 203
Haryana Dairy Staff Cooperative Staff Service Rules, 1988 — Rule 1.3
High Courts15 Jul 2013
General Manager, Punjab Roadways and Another Vs Shri Kuldip Raj and Another
Punjab And Haryana At Chandigarh · (2013) 172 PLR 202
High Courts15 Jul 2013
State of Haryana Vs Pawan Kumar
Punjab And Haryana At Chandigarh · (2013) 172 PLR 201
Stamp Act, 1899 — Section 47A
High Courts15 Jul 2013
Kuldip Malik and Another Vs Balle Ram and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 194