High Courts12 Jul 2013Disposed Off
Jyoti Setia Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 181
Punjab Civil Services Rules — Rule 8.137A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 154 of 226
High Courts12 Jul 2013Dismissed
M/s. India Yamaha Motor Pvt. Ltd. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0694
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114
High Courts12 Jul 2013
Faqir Chand (Since Deceased) through L.Rs. and Another Vs Ram Jeevan (Since Deceased) through L.Rs. and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 190
High Courts12 Jul 2013
Smt. Ganesh and Others Vs Bajaj Allianz General Insurance Company Ltd. and Others
Punjab And Haryana At Chandigarh · (2014) ACJ 854 : (2013) 172 PLR 188
High Courts12 Jul 2013Allowed
Paramjit Kaur Kang Vs The Adviser to The Administrator, Union Territory
Punjab And Haryana At Chandigarh · (2013) 172 PLR 185
High Courts12 Jul 2013
Bhan Singh and Another Vs Sudesh Rani and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 180
High Courts12 Jul 2013
Balbir Singh and Another Vs Amolak Ram
Punjab And Haryana At Chandigarh · (2013) 172 PLR 176
High Courts12 Jul 2013Allowed
Parminder Kaur Vs Vikas Sharma
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0669
Civil Procedure Code, 1908 (CPC) — Section 24Hindu Marriage Act, 1955 — Section 13
High Courts12 Jul 2013Dismissed
Anil Kumar Bimal Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 4 SCT 216
Constitution of India, 1950 — Article 226, 32Penal Code, 1860 (IPC) — Section 120B, 363, 366, 376(2)(g)
High Courts12 Jul 2013Dismissed
Ishwar Chand Vs Municipal Council Thanesar
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0441
Constitution of India, 1950 — Article 227
High Courts12 Jul 2013Dismissed
State of Punjab Vs Charan Singh and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0440
High Courts12 Jul 2013Dismissed
Niranjan Singh Vs Dara Singh and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0436
Criminal Procedure Code, 1973 (CrPC) — Section 145, 313Penal Code, 1860 (IPC) — Section 109, 148, 149, 427, 447
High Courts12 Jul 2013Dismissed
National Insurance Co. Ltd. Vs Gurpreet Singh Chahal
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0435
Constitution of India, 1950 — Article 227
High Courts12 Jul 2013Dismissed
Ganga Parshad Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0375
Constitution of India, 1950 — Article 226, 227Haryana Panchayati Raj Act, 1994 — Section 62
High Courts12 Jul 2013Allowed
Gram Panchayat of village Karna and Others Vs Mam Chand (through his LRs. ) and Another
Punjab And Haryana At Chandigarh · (2013) 4 PLR 711 : (2013) 4 RCR(Civil) 258
Punjab Village Common Lands (Regulation) Act, 1961 — Section 13
High Courts12 Jul 2013
Rohit Chhabra Vs Shri Kaushal Tyagi
Punjab And Haryana At Chandigarh · (2013) 172 PLR 179
Evidence Act, 1872 — Section 65
High Courts12 Jul 2013Dismissed
Punjab and Sind Bank Vs M/s. Anant Ram Ajit Pal and Others M/s. Anant Ram Ajit Pal and Others Vs Punjab and Sind Bank and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0119
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts12 Jul 2013Dismissed
M/s Stic Travels and Another Vs Dr. Viranmool Singh Toor and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0081
High Courts12 Jul 2013
UAW Auto Parts Pvt. Ltd. Vs Union of India
Punjab And Haryana At Chandigarh · (2014) 300 ELT 331
High Courts11 Jul 2013
Dalip Arora and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0690
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 406, 498A, 504, 506