High Courts11 Jul 2013
Housing Board Haryana Vs M/s. Rattan Singh Gupta and Company and Another
Punjab And Haryana At Chandigarh · (2014) 174 PLR 237
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 156 of 226
High Courts11 Jul 2013Dismissed
Lakhvinder Singh Vs Sukhvinder Kaur
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0047
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1A(1), 105Hindu Marriage Act, 1955 — Section 13, 9
High Courts11 Jul 2013
Prem Singh and Another Vs Haryana Urban Development Authority and Another
Punjab And Haryana At Chandigarh · (2013) 172 PLR 523
Haryana Urban Development Authority Act, 1977 — Section 16, 17
High Courts11 Jul 2013Dismissed
Jasmer Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 1 ILR (P&H) 368
High Courts11 Jul 2013Dismissed
Roop Chand Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) LabIC 4484 : (2013) 4 SCT 667
High Courts11 Jul 2013Dismissed
Inderjit Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0006
High Courts11 Jul 2013Disposed Off
Tilak Raj Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0002
Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(2)Penal Code, 1860 (IPC) — Section 120B, 419, 420, 465, 467
High Courts10 Jul 2013
Sukhpal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0926
High Courts10 Jul 2013Allowed
Surjeet Kumar Vs Union of India
Punjab And Haryana At Chandigarh · (2014) 1 PLR 152
High Courts10 Jul 2013Allowed
Chaman Lal (Deceased) through L.Rs. and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 172 PLR 424
High Courts10 Jul 2013
Nirmal Dass Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0782
High Courts10 Jul 2013
Ram Dass Vs Punjab State Power Corp.
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0686
High Courts10 Jul 2013Disposed Off
Supkhpreet Kaur Vs Shamsher Singh
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0671
High Courts10 Jul 2013Dismissed
Roshan Lal Vs Ram Kumar
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0667
Constitution of India, 1950 — Article 227
High Courts10 Jul 2013Disposed Off
Manjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0618
Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts10 Jul 2013Allowed
Ram Singh Vs Jeet Singh and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0609
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1Constitution of India, 1950 — Article 227
High Courts10 Jul 2013
Jangir Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0592
Land Acquisition Act, 1894 — Section 17, 18, 4, 6
High Courts10 Jul 2013Allowed
Rakesh Kumar Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0591
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 320, 379, 411, 420, 506
High Courts10 Jul 2013Dismissed
Hari Shankar Vs Punjab Wakf Board
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0584
Waqf Act, 1995 — Section 6
High Courts10 Jul 2013Allowed
Phool Chand Vs Harpal Singh and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0561
Constitution of India, 1950 — Article 227