High Courts10 Jul 2013
Vijay Bhushan Mehta and Others Vs Punjab Housing Development Board and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0121
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 158 of 226
High Courts10 Jul 2013Allowed
Rattan Lal and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0055
High Courts10 Jul 2013
M/s. Lord Shiva Construction Company Private Ltd. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 1
High Courts10 Jul 2013
Jaspal Singh Tiwana Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 4 SCT 238
High Courts10 Jul 2013Allowed
M/s. Poddar Cotton Dealers Private Limited Vs Neeraj Kumar Agarwal and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0012
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Transfer of Property Act, 1882 — Section 10, 11
High Courts09 Jul 2013
Raj Singh @ Babbu Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 3 RCR(Criminal) 1054
Criminal Procedure Code, 1973 (CrPC) — Section 167(2)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22
High Courts09 Jul 2013Dismissed
Bhupinder Singh Vs Financial Commissioner (Revenue), Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0666
Punjab Land Revenue Act, 1887 — Section 111
High Courts09 Jul 2013Allowed
Kuldeep Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0665
Criminal Procedure Code, 1973 (CrPC) — Section 451, 482
High Courts09 Jul 2013
Dharambir Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0664
Criminal Procedure Code, 1973 (CrPC) — Section 173, 239, 240, 482Penal Code, 1860 (IPC) — Section 419, 420, 467, 468, 471
High Courts09 Jul 2013Allowed
Anita Rajpal Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0663
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Penal Code, 1860 (IPC) — Section 120B, 406, 420, 467, 468
High Courts09 Jul 2013Dismissed
Pretty @ Simpy Vs Gurmeet Singh
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0662
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts09 Jul 2013Dismissed
Sukhdev Singh Vs Joginder Singh and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0661
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts09 Jul 2013Allowed
Dr. Brig. (Retd.) Manmohan Singh Vs Mrs. Manjit Manmohan Singh
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0660
High Courts09 Jul 2013Allowed
Satish and Another Vs Dinesh Kumar Verma and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0604
High Courts09 Jul 2013Dismissed
Ramesh Kumar Vs Satya Parkash Sharma and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0601
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts09 Jul 2013
Rajesh Sethi Vs Union of India
Punjab And Haryana At Chandigarh · (2013) 4 SCT 670
High Courts09 Jul 2013Disposed Off
Gagandeep Saini Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0582
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 324, 325, 34, 447
High Courts09 Jul 2013Dismissed
Arur Singh alias Roor Singh and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0581
Criminal Procedure Code, 1973 (CrPC) — Section 391, 482
High Courts09 Jul 2013Allowed
Mahesh Chander Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0564
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 420Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts09 Jul 2013Disposed Off
Deepika Vs Jatin Chaudhary
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0537
Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 13, 24Income Tax Act, 1961 — Section 203AA