High Courts10 Jul 2013
Ramesh Singh Jhaj Vs P.S.B. Housing Finance Limited
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0549
Stamp Act, 1899 — Section 35
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 157 of 226
High Courts10 Jul 2013Allowed
Employees State Insurance Corporation Vs The Collector
Punjab And Haryana At Chandigarh · (2014) 140 FLR 518 : (2014) 1 ILR (P&H) 788 : (2013) 4 LLJ 209 : (2014) LLR 174 : (2013) 172 PLR 2
Employees State Insurance Act, 1948 — Section 1, 1(3), 1(4), 1(5), 2(1)
High Courts10 Jul 2013Dismissed
New India Assurance Company Ltd. Vs Sube Khan and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0524
Employees Compensation Act, 1923 — Section 4(i)(b)
High Courts10 Jul 2013Allowed
Chief Engineer Vs M/s. Harish Chandra (I) Ltd. and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0522
Arbitration and Conciliation Act, 1996 — Section 11Constitution of India, 1950 — Article 227
High Courts10 Jul 2013Allowed
Kulwinder Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0497
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 148, 149, 320, 323, 324
High Courts10 Jul 2013Allowed
Bimla Kumari and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0488
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 320, 323, 324, 326, 34
High Courts10 Jul 2013Allowed
The Primary Cooperative Agricultural Development Bank Limited Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 172 PLR 53
Stamp Act, 1899 — Section 38, 9
High Courts10 Jul 2013Dismissed
Jarnail Sigh Vs Punjab Wakf Board
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0445
Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 116
High Courts10 Jul 2013Disposed Off
The Shadi Hari SCLO Cooperative Society Limited Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0444
Punjab Co-operative Societies Act, 1961 — Section 21, 21(1), 21(2), 31
High Courts10 Jul 2013Dismissed
Kamaldeep Kaur and Another Vs Teja Singh and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0418
Constitution of India, 1950 — Article 227
High Courts10 Jul 2013Dismissed
M/s. United India Insurance Company Limited Vs Kusum Lata and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0417
Constitution of India, 1950 — Article 227
High Courts10 Jul 2013Dismissed
Avtar Singh Vs Mohan Singh and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0416
Constitution of India, 1950 — Article 227
High Courts10 Jul 2013
Jarnail Singh Vs Mahesh Kumar and Others Smt. Kishni and Another Vs Shri Vivek Nirmohi and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0415
High Courts10 Jul 2013Dismissed
M/s. Preet Textiles Mills and Others Vs M/s. H.P. Cotton Textiles Mill Ltd.
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0297
High Courts10 Jul 2013
M/s. Saini Techno Consts. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0284
Constitution of India, 1950 — Article 226, 227
High Courts10 Jul 2013
Sohan Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0283
Criminal Procedure Code, 1973 (CrPC) — Section 225, 226, 227, 227, 228Penal Code, 1860 (IPC) — Section 148, 149, 307, 323, 324
High Courts10 Jul 2013Allowed
Amresh Kumar and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0253
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 120B, 201, 302, 304A, 34
High Courts10 Jul 2013
Somesh Kumar Gupta Vs Sapna Gupta
Punjab And Haryana At Chandigarh · (2013) 172 PLR 429
High Courts10 Jul 2013Dismissed
Reliance General Insurance Company Ltd. Vs Permanent Lok Adalat Utility Services and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0180
High Courts10 Jul 2013Dismissed
Ram Murti Vs The Financial Commissioner (Revenue), Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0175