High Courts11 Jul 2013Dismissed
Ex. Constable Joginder Pal Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0689
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 155 of 226
High Courts11 Jul 2013Disposed Off
Ravinder Pal Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0632
High Courts11 Jul 2013Dismissed
Kulwinder Singh Vs Punjab State Power Corporation Limited and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0631
Constitution of India, 1950 — Article 226
High Courts11 Jul 2013Dismissed
Chaman Lal and Others Vs Rohit Kumar and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0571
High Courts11 Jul 2013
Swarnjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0555
Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(2)Penal Code, 1860 (IPC) — Section 323, 354, 50, 506
High Courts11 Jul 2013Dismissed
Imamuddin Vs Chao Khan (deceased) and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0554
Hindu Succession Act, 1956 — Section 14Punjab Pre-emption Act, 1913 — Section 15, 15(1), 6
High Courts11 Jul 2013Dismissed
Indian Oil Corporation Ltd. Vs Ponty Malik Construction Co.
Punjab And Haryana At Chandigarh · (2013) 171 PLR 709
Arbitration and Conciliation Act, 1996 — Section 11(6), 11(6)(a), 13, 14, 14(2)Constitution of India, 1950 — Article 227
High Courts11 Jul 2013Dismissed
Prem Wati Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0545
Criminal Procedure Code, 1973 (CrPC) — Section 438Hindu Marriage Act, 1955 — Section 13(1)Penal Code, 1860 (IPC) — Section 323, 406, 498A
High Courts11 Jul 2013Dismissed
Kanta Devi and Another Vs Smittri Devi and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0544
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 17Constitution of India, 1950 — Article 227
High Courts11 Jul 2013Allowed
Balbir Singh and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0530
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 295A, 34, 452, 506
High Courts11 Jul 2013Dismissed
Ram Singh and Others Vs Jagan Nath and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0501
Constitution of India, 1950 — Article 227
High Courts11 Jul 2013Allowed
Jai Kishan and Others Vs Smt. Shanti and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0500
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 151Constitution of India, 1950 — Article 227
High Courts11 Jul 2013Dismissed
Jaspal Kaur and Another Vs Mohinder Singh and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 175
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts11 Jul 2013Allowed
Sham Kumar Aggarwal Vs Royal Orchid Company and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0485
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(4), Order 7 Rule 11, 151Constitution of India, 1950 — Article 227
High Courts11 Jul 2013Dismissed
Hardeep Singh and Another Vs Amarjit Singh and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0442
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts11 Jul 2013Dismissed
Iqbal Singh and Others Vs Sunil Arora and Another
Punjab And Haryana At Chandigarh · (2013) 4 RCR(Civil) 44
High Courts11 Jul 2013Disposed Off
The Mahalaxmi Cooperative Group Housing Society Ltd. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0270
High Courts11 Jul 2013
Hanuman Prasad and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0239
High Courts11 Jul 2013Disposed Off
Gurdev Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0169
Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(2)Penal Code, 1860 (IPC) — Section 406, 498A
High Courts11 Jul 2013Dismissed
Harbans Lal Joshi Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0122
Constitution of India, 1950 — Article 14