High Courts15 Jul 2013
Balwant Singh Vs Manjit Kaur and Others
Punjab And Haryana At Chandigarh · (2014) 1 Crimes 283 : (2013) 172 PLR 193
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 153 of 226
High Courts15 Jul 2013Dismissed
Anil Kumar Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0634
High Courts15 Jul 2013Disposed Off
Tarun Walia and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 198
Criminal Procedure Code, 1973 (CrPC) — Section 251Evidence Act, 1872 — Section 3
High Courts15 Jul 2013Dismissed
Jaswant Singh Vs Balbir Singh and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0513
Constitution of India, 1950 — Article 227
High Courts15 Jul 2013Allowed
Surinder Kaur Vs Pawan Kumar and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0480
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227
High Courts15 Jul 2013Disposed Off
Mandeep Sharma and Others Vs Dr. Ashutosh Narula
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0395
High Courts15 Jul 2013Dismissed
Kailash Chand @ Kailash Chander and Others Vs Rai Bahadur Sewak Ram Trust Society and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0305
East Punjab Urban Rent Restriction Act, 1949 — Section 3(2)(ii)(a)
High Courts15 Jul 2013Dismissed
Amar Somany Vs Ms. Prerna Somany
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0236
Civil Procedure Code, 1908 (CPC) — Section 115, 151Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 13(1)(ia), 24, 26
High Courts15 Jul 2013Dismissed
Karambir Vs Gayatri Bai
Punjab And Haryana At Chandigarh · (2013) 172 PLR 191
Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 13, 19(iiia)
High Courts15 Jul 2013Allowed
Akshay Kumar and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0019
High Courts15 Jul 2013Dismissed
Ravinder Pal Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0011
High Courts12 Jul 2013Dismissed
Amar Singh Vs Jainender Gurukul
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0928
High Courts12 Jul 2013Dismissed
Raj Kumar Vs The Financial Commissioner, Revenue and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0904
High Courts12 Jul 2013Dismissed
Ganga Bishan Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0903
High Courts12 Jul 2013Allowed
Jagdish Chander Sarpanch Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 183 : (2013) 4 RCR(Civil) 351
High Courts12 Jul 2013
Sukhwinder Singh @ Lala Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0707
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 307, 326, 34
High Courts12 Jul 2013Disposed Off
Kewal Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0706
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 32A
High Courts12 Jul 2013Disposed Off
Sandeep Kaur and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0705
High Courts12 Jul 2013Allowed
Pepsu Road Transport Corporation Vs Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0704
High Courts12 Jul 2013Dismissed
Chaman Lal Mohal Vs High Court of Punjab and Haryana Chandigarh and Another
Punjab And Haryana At Chandigarh · (2013) 4 SCT 549
Constitution of India, 1950 — Article 226, 32