High Courts17 Jul 2013Allowed
Jaswant Singh Vs Sukhdev Singh and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0254
Constitution of India, 1950 — Article 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 151 of 226
High Courts17 Jul 2013Dismissed
Jagdish Kumar Vs Rupinder Kumar and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0229
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 8 Rule 10, Order 9 Rule 13East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts17 Jul 2013Allowed
Sukhwinder Singh @ Sonu and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0227
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 149, 295, 323, 341, 506
High Courts17 Jul 2013
Chief Engineer Vs M/s. Filtrex Engineers and Consultants and Another
Punjab And Haryana At Chandigarh · (2013) 172 PLR 134
High Courts17 Jul 2013
Jagjit Singh Vs Punjab State Transmission Corporation Limited
Punjab And Haryana At Chandigarh · (2013) 172 PLR 140
High Courts17 Jul 2013Dismissed
Jaspal Kaur Vs Jit Singh and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0160
Criminal Procedure Code, 1973 (CrPC) — Section 109, 313, 378(4), 41(i)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 22, 65Penal Code, 1860 (IPC) — Section 120B, 323, 354, 406, 504
High Courts17 Jul 2013Dismissed
Kesar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0015
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 319, 319(1), 468Penal Code, 1860 (IPC) — Section 148, 149, 307, 323, 324
High Courts16 Jul 2013
Hari Singh Vs M/s. Pooja Forging Pvt. Ltd. and Another
Punjab And Haryana At Chandigarh · (2014) 1 SCT 243
High Courts16 Jul 2013
Pappu Singh and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2014) 2 Crimes 43
High Courts16 Jul 2013Allowed
Avtar Singh (deceased through his LRs. ) Vs The Financial Commissioner (Appeals) and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 217 : (2013) 4 RCR(Civil) 249
High Courts16 Jul 2013
Satish Kumar and Others Vs The Financial Commissioner and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 214 : (2013) 4 RCR(Civil) 244
High Courts16 Jul 2013Dismissed
The New India Assurance Company Limited Vs Chaman Lal
Punjab And Haryana At Chandigarh · (2014) 1 PLR 63
High Courts16 Jul 2013Dismissed
Ashok Kumar Vs Rajinder Singh
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0725
High Courts16 Jul 2013Dismissed
Jaswant Singh and Another Vs United India Assurance Company Ltd. and Others
Punjab And Haryana At Chandigarh · (2014) 1 ACC 787 : (2013) 172 PLR 222
High Courts16 Jul 2013
Beer Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 221
High Courts16 Jul 2013
Pawan Kumar and Others Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 212
High Courts16 Jul 2013Disposed Off
Lokender Kumar Saini Vs Swami Sarva Nand Chela Nitya Nand and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 207
High Courts16 Jul 2013Dismissed
Akhil Bharat Hindu Maha Sabha Vs Manav Kumar and Others
Punjab And Haryana At Chandigarh · (2013) 4 RCR(Civil) 14 : (2013) 2 RCR(Rent) 307
Civil Procedure Code, 1908 (CPC) — Order 35 Rule 5, Order 7 Rule 11Constitution of India, 1950 — Article 227
High Courts16 Jul 2013Dismissed
Smt. Sarjo Vs Krishan Alias Shri Krishan and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0434
High Courts16 Jul 2013Dismissed
Manjeet Kaur and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0422
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 406, 420, 467, 468