High Courts09 Jul 2013Allowed
Sajjan Singh Vs Ujjagar Singh and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0526
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 159 of 226
High Courts09 Jul 2013Dismissed
Dinesh Vs Satyavir
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0521
Constitution of India, 1950 — Article 227
High Courts09 Jul 2013
Charanjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0499
Criminal Procedure Code, 1973 (CrPC) — Section 438Mines and Minerals (Development and Regulation) Act, 1957 — Section 21Penal Code, 1860 (IPC) — Section 379
High Courts09 Jul 2013Allowed
Sunil Kumar and Others Vs Kashmiri Lal
Punjab And Haryana At Chandigarh · (2013) 172 PLR 575
Civil Procedure Code, 1908 (CPC) — Section 10Constitution of India, 1950 — Article 227
High Courts09 Jul 2013Dismissed
Mitha Singh Vs Mohan Singh
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0478
Constitution of India, 1950 — Article 227
High Courts09 Jul 2013
Rakesh Mehta Vs Amolak Singh and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0477
High Courts09 Jul 2013
Meera Sharma and Another Vs Jagjit Singh
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0476
Constitution of India, 1950 — Article 227
High Courts09 Jul 2013Allowed
Lalit Kumar Vs Punjab State Power Corporation Ltd. Patiala and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0475
Constitution of India, 1950 — Article 227
High Courts09 Jul 2013
Harneet Kaur Vs Tajinder Pal Singh
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0474
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 3, Order 41 Rule 14Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 13B
High Courts09 Jul 2013Disposed Off
Ajay Aggarwal Vs S.N. Vashisht and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0450
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482
High Courts09 Jul 2013Dismissed
Harbans Singh Vs Gurdip Singh and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0449
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts09 Jul 2013Allowed
Tata Indicom Limited Vs Ramesh Chhabra and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0448
Arbitration and Conciliation Act, 1996 — Section 8Constitution of India, 1950 — Article 227
High Courts09 Jul 2013Dismissed
Smt. Bhoti and Others Vs Baldev and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0447
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)
High Courts09 Jul 2013Allowed
Lajwanti Devi and Another Vs Rishi Pal and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0446
High Courts09 Jul 2013Dismissed
Gurmeet Singh Vs Chandigarh Administration and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0443
Constitution of India, 1950 — Article 226, 227Penal Code, 1860 (IPC) — Section 409, 420, 467, 468, 471Prevention of Corruption Act, 1988 — Section 13(1)(d)
High Courts09 Jul 2013Dismissed
Albel Singh and Others Vs Badamo and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0420
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227
High Courts09 Jul 2013
Guru Nanak College of Education Vs The Panjab University and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0399
High Courts09 Jul 2013Partly Allowed
Ajwinder Singh and Others Vs Milkhi Ram and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0398
High Courts09 Jul 2013Dismissed
Gurdev Kaur Vs Gurnam Singh
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0289
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1Limitation Act, 1963 — Section 5
High Courts09 Jul 2013Allowed
The State of Haryana and Another Vs The Presiding Officer, Industrial Tribunal-cum-Labour Court and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0282