High Courts08 Jul 2013Dismissed
Karam Chand and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 40
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 161 of 226
High Courts08 Jul 2013Dismissed
Ishwar Devi and Others Vs Darshan Singh and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 44
High Courts08 Jul 2013Dismissed
Smt. Usha Rani and Others Vs Rajender Singh and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 45
High Courts08 Jul 2013Dismissed
Anita and Others Vs Narender Singh and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 47
High Courts08 Jul 2013Disposed Off
Haryana Agricultural University Vs Presiding Officer, Industrial Tribunal-cum-Labour Court and Another
Punjab And Haryana At Chandigarh · (2014) 1 SCT 765
High Courts08 Jul 2013Allowed
Raj Kumar Malhotra Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 42 : (2013) 4 RCR(Civil) 368
High Courts05 Jul 2013Dismissed
Ram Kalan Vs Purshotam Alias Mintu
Punjab And Haryana At Chandigarh · AIR 2014 P&H 10
High Courts05 Jul 2013Dismissed
Regional Provident Fund Commissioner Vs Atma Ram and Sons and Another
Punjab And Haryana At Chandigarh · (2014) 140 FLR 862 : (2014) LLR 29
High Courts05 Jul 2013
Jhilman Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) LabIC 4481 : (2013) 4 SCT 657
High Courts05 Jul 2013
General Manager and Another Vs Amritk Singh and Another
Punjab And Haryana At Chandigarh · (2013) 4 SCT 223
High Courts05 Jul 2013
Faqir Chand Chawla Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 4 SCT 659
High Courts05 Jul 2013Dismissed
M/s. Eigen Technical Service Pvt. Ltd. Vs M/s. Vatika Limited and Another
Punjab And Haryana At Chandigarh · (2013) 4 ARBLR 367 : (2013) 172 PLR 27
High Courts05 Jul 2013
Sadhu Singh Vs Balvir Kaur and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 32
High Courts05 Jul 2013Allowed
Jai Singh Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 34 : (2013) 4 SCT 244
High Courts05 Jul 2013
Dr. Ram Bhagat Verma Vs Haryana Public Service Commission
Punjab And Haryana At Chandigarh · (2014) 1 SCT 130
High Courts05 Jul 2013
Guddi Vs Dharmpal and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0027
Criminal Procedure Code, 1973 (CrPC) — Section 313, 360, 401Penal Code, 1860 (IPC) — Section 148, 149, 323, 325, 452
High Courts04 Jul 2013
Chanderpati Vs Presiding Officer, Industrial Tribunal-cum-Labour Court and Others
Punjab And Haryana At Chandigarh · (2014) 1 LLN 779 : (2014) 1 SCT 212
High Courts04 Jul 2013
Satyavir Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 1 SCT 132
High Courts04 Jul 2013Dismissed
Devinder Sharma Vs Financial Commissioner and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0915
High Courts04 Jul 2013
Mohammad Rashad and Others Vs Inspector of Customs
Punjab And Haryana At Chandigarh · (2013) 4 RCR(Criminal) 62