High Courts04 Jul 2013
Kamlesh Kumari Vs Pushpa Behal
Punjab And Haryana At Chandigarh · (2013) 171 PLR 837 : (2013) 4 RCR(Civil) 12
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 162 of 226
High Courts04 Jul 2013
Sadhu Singh Hamdard Trust Vs Assistant Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (2013) 263 CTR 77
High Courts04 Jul 2013Dismissed
Nisha Devi Vs Punjab and Haryana High Court and Another
Punjab And Haryana At Chandigarh · (2013) 172 PLR 20
High Courts04 Jul 2013
Baldev Singh Vs Sukhjit Singh and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 12
High Courts04 Jul 2013
Karamjit Singh Vs Tarsempal and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 13
High Courts04 Jul 2013Dismissed
Parvesh Kumar Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 16 : (2013) 4 SCT 653
High Courts04 Jul 2013Disposed Off
Krishan Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 22 : (2013) 4 SCT 651
High Courts04 Jul 2013Dismissed
Gurjit Kaur Malhotra Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 25
High Courts04 Jul 2013
Rajbir Singh Vs Union of India
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0071
High Courts04 Jul 2013
Jiwan Kumar Modi Vs Nand Kishore Bhandari and Another
Punjab And Haryana At Chandigarh · (2013) 171 PLR 835
High Courts04 Jul 2013Disposed Off
Vijay Singh Vs The Commissioner
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0041
High Courts04 Jul 2013
Commissioner of Income Tax, Karnal Vs Smt. Kamlesh Rani
Punjab And Haryana At Chandigarh · (2013) 219 TAXMAN 185
High Courts04 Jul 2013Dismissed
Director Archaeology Vs Kura Mal
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0023
High Courts03 Jul 2013Dismissed
Oriental Insurance Company Limited Vs Nirma Devi @ Nirmala Devi and Another
Punjab And Haryana At Chandigarh · (2013) 4 ACC 40
High Courts03 Jul 2013
Assistant Collector, Customs Vs Amrik Singh
Punjab And Haryana At Chandigarh · (2014) 301 ELT 170
High Courts03 Jul 2013
Head Constable Subhash Chander Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 1 SCT 128
High Courts03 Jul 2013Disposed Off
M/s. Venu Gopal Engineering Pvt. Ltd. Vs The Notified Area Committee and Another
Punjab And Haryana At Chandigarh · (2013) 4 PLR 715
High Courts03 Jul 2013Dismissed
ESI Ishwar Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) LabIC 3483 : (2013) 4 SCT 246
High Courts03 Jul 2013
Dhan Kaur Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2014) 1 SCT 1
High Courts03 Jul 2013
Nakli Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 4 SCT 224