High Courts02 Jul 2013Allowed
Rohtas and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0628
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 148
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 164 of 226
High Courts02 Jul 2013
Raj Kumar and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0627
Constitution of India, 1950 — Article 226, 227
High Courts02 Jul 2013
Narinder Kumar Singla and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0626
High Courts02 Jul 2013Dismissed
Swaran Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0625
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 420
High Courts02 Jul 2013Dismissed
Darshan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0624
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B
High Courts02 Jul 2013
M/s. Bony Polymers (P) Ltd. Vs Commissioner of Central Excise and Another
Punjab And Haryana At Chandigarh · (2014) 34 STR 188
Central Excises and Salt Act, 1944 — Section 35F
High Courts02 Jul 2013Allowed
Gurshinder Singh Vs Pal Singh and Others
Punjab And Haryana At Chandigarh · (2013) 171 PLR 498
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 227Court Fees Act, 1870 — Section 7(iv)(a)
High Courts02 Jul 2013
Rajinder Pal Singh and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0517
Constitution of India, 1950 — Article 226, 227
High Courts02 Jul 2013Disposed Off
Mrs. Kiran Goswami Vs The Labour Court, Ambala and Others
Punjab And Haryana At Chandigarh · (2013) 139 FLR 212 : (2013) 3 LLJ 704 : (2013) 3 LLN 792 : (2013) LLR 1143
Industrial Disputes Act, 1947 — Section 2(oo)(bb), 25(F)
High Courts02 Jul 2013Dismissed
Archana Nagar Misra Vs H.P.S.C and Others
Punjab And Haryana At Chandigarh · (2013) LabIC 3513 : (2013) 3 SCT 758
High Courts02 Jul 2013Dismissed
Tarsem Singh @ Shami Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0389
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts02 Jul 2013Dismissed
Parmjit Kaur Vs Simranjit Singh and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 335
High Courts02 Jul 2013Dismissed
Aruna Vs Vikas and Others
Punjab And Haryana At Chandigarh · (2013) 4 RCR(Civil) 13
High Courts02 Jul 2013
Sikander Lal Vs Mehar Singh and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 251
High Courts02 Jul 2013Allowed
M/s. Shiroga International Pvt. Ltd. and Others Vs M/s. Sharnam Knitchem and Another
Punjab And Haryana At Chandigarh · (2013) 172 PLR 577
High Courts02 Jul 2013Allowed
Raman Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 3 ACC 570 : (2013) 171 PLR 502 : (2013) 3 RCR(Criminal) 653
Constitution of India, 1950 — Article 21, 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 357AElectricity Act, 2003 — Section 68, 68(2)
High Courts02 Jul 2013Disposed Off
Vibhu Dayal Sharma Vs The Director and Others
Punjab And Haryana At Chandigarh · (2013) 4 SCT 647
Constitution of India, 1950 — Article 14, 15, 16, 20, 21
High Courts02 Jul 2013Dismissed
Atma Ram Vs Haryana State Agricultural Marketing Board
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0053
Constitution of India, 1950 — Article 226
High Courts02 Jul 2013Dismissed
Sita Ram Vs The District Judge and Another
Punjab And Haryana At Chandigarh · (2013) 172 PLR 113
High Courts02 Jul 2013
Dhirendra Chhetri Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2013) 4 SCT 248