High Courts01 Jul 2013Disposed Off
Des Raj and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0600
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 166 of 226
High Courts01 Jul 2013Allowed
Zonal Manager, Life Insurance Corporation of India Vs Sushil Kumar Jain and Others
Punjab And Haryana At Chandigarh · (2013) 4 SCT 691
High Courts01 Jul 2013
Kesar Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0583
Constitution of India, 1950 — Article 226, 227
High Courts01 Jul 2013
Rishi Pal Vs Sunita and Others
Punjab And Haryana At Chandigarh · (2013) 171 PLR 491
Constitution of India, 1950 — Article 227
High Courts01 Jul 2013
Angrej Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0567
Constitution of India, 1950 — Article 226, 227
High Courts01 Jul 2013Dismissed
Ishwar Singh (dead) through L.Rs Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0551
High Courts01 Jul 2013
Dev Samaj Higher Secondary School Vs Ram Parkash and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0550
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts01 Jul 2013Dismissed
Shiv Bachan Vs Presiding Officer, Industrial Tribunal and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0548
High Courts01 Jul 2013
Avtar Singh Vs Lakhbir Singh
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0540
Constitution of India, 1950 — Article 227
High Courts01 Jul 2013Disposed Off
Iqbal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0539
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts01 Jul 2013Disposed Off
Paramjit Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0525
Punjab Civil Services Rules — Rule 8.127(a)
High Courts01 Jul 2013
Kewal Krishan and Ashok Kumar Vs Shri S.P.S. Bhullar and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0515
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 102, Order 21 Rule 103, Order 21 Rule 98Evidence Act, 1872 — Section 41, 42, 43, 43, 8Transfer of Property Act, 1882 — Section 53
High Courts01 Jul 2013Allowed
Mohinder Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2014) 1 SCT 577
Penal Code, 1860 (IPC) — Section 304B
High Courts01 Jul 2013Allowed
Arjan Singh Kalra Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2013) 172 PLR 576
Criminal Procedure Code, 1973 (CrPC) — Section 313, 313(1)(b), 317, 482Penal Code, 1860 (IPC) — Section 201, 323, 34, 341, 506
High Courts01 Jul 2013Allowed
Jagan Nath alias Jagan Parshad Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0505
Land Acquisition Act, 1894 — Section 18, 4
High Courts01 Jul 2013Disposed Off
Lokesh Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0503
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 420
High Courts01 Jul 2013
Avnash Sharma Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0502
Penal Code, 1860 (IPC) — Section 34
High Courts01 Jul 2013Dismissed
Bishop P.K. Samanta Rao and Others Vs Joshil Rai
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0491
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts01 Jul 2013Dismissed
Bindu Urmil Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 3 SCT 762
High Courts01 Jul 2013Allowed
Shri D.D. Guglani Vs Haryana State Electricity Board
Punjab And Haryana At Chandigarh · (2013) 3 SCT 631