High Courts01 Jul 2013Dismissed
Mukesh Kumar Solanki Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0470
Criminal Procedure Code, 1973 (CrPC) — Section 340
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 167 of 226
High Courts01 Jul 2013Dismissed
Dhansi Ram Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) LabIC 3999 : (2014) 175 PLR 845 : (2013) 3 SCT 761
High Courts01 Jul 2013Dismissed
Paramjit Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0468
Electricity Act, 2003 — Section 126, 126(1), 127Penal Code, 1860 (IPC) — Section 148, 149, 186, 353, 506
High Courts01 Jul 2013Dismissed
Balwant Singh and others Vs Registrar of Firms and Societies, Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0467
High Courts01 Jul 2013Allowed
Mahboob Khan Vs The Presiding Officer, Labour Court Ambala and Others
Punjab And Haryana At Chandigarh · (2013) 171 PLR 496 : (2013) 3 SCT 769
Constitution of India, 1950 — Article 14, 16, 309Industrial Disputes Act, 1947 — Section 25B, 25F, 25G, 25H
High Courts01 Jul 2013Disposed Off
Ram Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0465
Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(2)Penal Code, 1860 (IPC) — Section 120B, 148, 149, 323, 379
High Courts01 Jul 2013Disposed Off
Sanjay Kumar Vs U.T. Chandigarh
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0464
Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(2)Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts01 Jul 2013Dismissed
Dalip Kaur Vs Mohinder Paul alias Mindi
Punjab And Haryana At Chandigarh · (2013) 171 PLR 492
High Courts01 Jul 2013
Tinku Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0462
Penal Code, 1860 (IPC) — Section 302, 34
High Courts01 Jul 2013Disposed Off
Amarjeet Singh Vs Ramandeep Kaur and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0461
Constitution of India, 1950 — Article 227
High Courts01 Jul 2013Allowed
Joginderpal Singh Mann and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0460
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Penal Code, 1860 (IPC) — Section 120B, 467, 468, 471
High Courts01 Jul 2013Allowed
Palwinder Singh and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0459
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Penal Code, 1860 (IPC) — Section 420, 506
High Courts01 Jul 2013Dismissed
Ashwani Kumar Vs Punjab University and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0458
High Courts01 Jul 2013Dismissed
Dharam Singh and Others Vs Mahabir and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0457
High Courts01 Jul 2013Disposed Off
Jagdish Singh and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0456
High Courts01 Jul 2013Dismissed
Raghubir Singh alias Bira Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0455
Land Acquisition Act, 1894 — Section 28A
High Courts01 Jul 2013Dismissed
Smt. Muni Devi and Another Vs Ishwar Dayal and Others
Punjab And Haryana At Chandigarh · (2013) 171 PLR 479
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts01 Jul 2013Dismissed
Dr. Dev Vrat Singh Vs Kurukshetra University and Others
Punjab And Haryana At Chandigarh · (2013) 3 SCT 771
High Courts01 Jul 2013Dismissed
Nirmal Singh Vs The Secretary Department of Cooperation and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0452
Constitution of India, 1950 — Article 226, 227
High Courts01 Jul 2013Dismissed
Nirpinder Singh Vs Harsimrat and Another
Punjab And Haryana At Chandigarh · (2013) 171 PLR 488
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 13, 26