High Courts02 Jul 2013Allowed
Rajeshwar Prashar Vs Urmila Rani
Punjab And Haryana At Chandigarh · (2013) 171 PLR 500
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Constitution of India, 1950 — Article 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 165 of 226
High Courts01 Jul 2013
Punjab State Power Corporation Limited ('PSPCL') and Others Vs M/s. Nahar Sugar and Allied Industries Limited, Amloh (now Nahar Enterprises Ltd.-Sugar Unit)
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0918
High Courts01 Jul 2013Dismissed
The Gurgaon Central Cooperative Bank Ltd. and Another Vs Presiding Officer and Another
Punjab And Haryana At Chandigarh · (2013) 3 SCT 768
Industrial Disputes Act, 1947 — Section 2(oo), 2(oo)(bb)
High Courts01 Jul 2013Allowed
Punjab Wakf Board Vs Harbans Singh and Others
Punjab And Haryana At Chandigarh · (2013) 171 PLR 489
High Courts01 Jul 2013
Daksh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2014) 1 ILR (P&H) 639 : (2013) 171 PLR 680
High Courts01 Jul 2013
Ram Rattan (deceased, through his L.Rs.) Vs Punjab Wakf Board and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0786
High Courts01 Jul 2013Allowed
Girdhari Lal and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0659
High Courts01 Jul 2013Disposed Off
M/s. G.S. Atwal Company Pvt. Ltd. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0658
Land Acquisition Act, 1894 — Section 30
High Courts01 Jul 2013Dismissed
Satwant Singh Vs Financial Commissioner (Revenue) and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0657
High Courts01 Jul 2013Allowed
Kuljeet Singh Vs Jaivir Singh and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0656
High Courts01 Jul 2013Dismissed
Gurdeep Singh and Another Vs Secretary Education Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0655
High Courts01 Jul 2013
Narang Singh Vs State Election Commission, Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0654
Constitution of India, 1950 — Article 226, 227
High Courts01 Jul 2013
Kiran Kumar Sharda Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0653
High Courts01 Jul 2013Disposed Off
S.C. Mehra Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0652
High Courts01 Jul 2013Dismissed
Gurtej Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0651
Arms Act, 1959 — Section 25
High Courts01 Jul 2013Allowed
Gurmit Singh and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0650
Criminal Procedure Code, 1973 (CrPC) — Section 319, 401
High Courts01 Jul 2013
Gurdawar Singh Vs Ajaib Singh and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0649
Penal Code, 1860 (IPC) — Section 148, 149, 380, 427, 447
High Courts01 Jul 2013Dismissed
Dalwinder Singh Vs Punjab Wakf Board
Punjab And Haryana At Chandigarh · (2013) 171 PLR 487
Constitution of India, 1950 — Article 227
High Courts01 Jul 2013Dismissed
Bijender and Others Vs Govind Deen Dayal and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0622
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts01 Jul 2013
Gurdev Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0617