High Courts03 Jul 2013Dismissed
Pinki Rani Vs Bittu Ram
Punjab And Haryana At Chandigarh · (2014) 1 PLR 206
Hindu Marriage Act, 1955 — Section 11, 12, 12(1)(a), 5(iii)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 163 of 226
High Courts03 Jul 2013
Deep Singh Sahota Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) LabIC 3800
High Courts03 Jul 2013Dismissed
Ranjeet Kaur Vs Sukh Pal Kaur and Another
Punjab And Haryana At Chandigarh · (2013) 172 PLR 335
High Courts03 Jul 2013Disposed Off
Jaibir Vs Brij Bhan
Punjab And Haryana At Chandigarh · (2013) 172 PLR 337
High Courts03 Jul 2013Dismissed
M/s. Goyam Petroleum Vs M/s. Reliance Industries Ltd. and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 338
High Courts03 Jul 2013
Sanjay Kumar Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 339
High Courts03 Jul 2013Allowed
Vikash Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2013) 172 PLR 579
High Courts03 Jul 2013
M/s. Lumax Industries Limited Vs Presiding Officer, Industrial Tribunal-cum-Labour Court-II and Another
Punjab And Haryana At Chandigarh · (2014) 1 SCT 225
High Courts03 Jul 2013
Sanjeev Kumar Verma Vs The Director, Urban Local Bodies and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 540
High Courts03 Jul 2013Allowed
Anil Kumar Vs Sunil Kumar and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0056
High Courts03 Jul 2013
M/s. Pal Chemicals Vs Haryana Financial Corporation and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0054
High Courts03 Jul 2013Allowed
Vinod Kumar Vs Assistant Collector Ist Grade
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0042
High Courts03 Jul 2013
Tara Chand Vs Secretary to Government of Punjab and Others Manmohan Pal Jit Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 4 SCT 251
High Courts02 Jul 2013Dismissed
M/s. The New India Assurance Company Limited Vs Sunita Rani and Others
Punjab And Haryana At Chandigarh · (2014) ACJ 1964 : (2013) 172 PLR 333
High Courts02 Jul 2013
Anju Mehra Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (2013) 357 ITR 416
High Courts02 Jul 2013Dismissed
State of Punjab Vs Mrs. Sukhminder Kaur and Others
Punjab And Haryana At Chandigarh · (2013) 3 SCT 801
High Courts02 Jul 2013
Jitender Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 3 SCT 764
High Courts02 Jul 2013
Karan Singh Vs Hawa Singh and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0876
High Courts02 Jul 2013
Subhash Chander and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0630
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts02 Jul 2013Dismissed
Sushma Devi Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0629
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 363