High Courts01 Jul 2013Allowed
Rampal and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0097
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 419, 420, 467, 468
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 169 of 226
High Courts01 Jul 2013Dismissed
Amarjit and Others Vs Additional District Judge and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0094
Evacuee Interest (Separation) Act, 1951 — Section 14, 6
High Courts01 Jul 2013Disposed Off
Sewak Singh and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0090
Penal Code, 1860 (IPC) — Section 323, 325, 34, 452
High Courts01 Jul 2013
Bhupinder Singh etc. Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0003
High Courts28 Jun 2013Dismissed
Balvir Chand Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 06 P&H CK 0006
Constitution of India, 1950 — Article 226, 227
High Courts28 Jun 2013Dismissed
Banta Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 06 P&H CK 0005
Constitution of India, 1950 — Article 226, 227
High Courts25 Jun 2013Dismissed
Gaganjit Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 171 PLR 486
Constitution of India, 1950 — Article 226, 227Punjab Co-operative Societies Act, 1961 — Section 55, 82
High Courts24 Jun 2013Dismissed
Harbans Singh Vs Jaswinder Singh and Others
Punjab And Haryana At Chandigarh · (2013) 171 PLR 485
Constitution of India, 1950 — Article 227East Punjab Urban Rent Restriction Act, 1949 — Section 10
High Courts13 Jun 2013
Punjab Pradesh Congress Committee Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 171 PLR 622 : (2013) 3 RCR(Civil) 1023
High Courts07 Jun 2013
Sudesh Kumari and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 06 P&H CK 0011
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts06 Jun 2013Dismissed
The Regional Officer, All India Council for Technical Education and Another Vs Jind Institute of Engineering and Technology and Others
Punjab And Haryana At Chandigarh · (2013) 06 P&H CK 0012
Constitution of India, 1950 — Article 226
High Courts06 Jun 2013
Reena and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 06 P&H CK 0004
Criminal Procedure Code, 1973 (CrPC) — Section 482Majority Act, 1875 — Section 3
High Courts06 Jun 2013
Pardeep Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 06 P&H CK 0003
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts05 Jun 2013
Jasvinder and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 06 P&H CK 0010
Criminal Procedure Code, 1973 (CrPC) — Section 482Majority Act, 1875 — Section 3
High Courts04 Jun 2013
Nirmala Devi and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 06 P&H CK 0009
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts03 Jun 2013
Kamlesh Rani and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 06 P&H CK 0008
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts03 Jun 2013
Joginder Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 171 PLR 739
High Courts31 May 2013
Chameli Devi Vs Jagdish Singh
Punjab And Haryana At Chandigarh · (2013) 172 PLR 304
High Courts31 May 2013
Balwinder Singh Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2013) 4 SCT 243
High Courts31 May 2013
Pawan Kumar and Others Vs Financial Commissioner (Revenue) Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 05 P&H CK 0237