High Courts30 May 2013Disposed Off
Gram Panchayat Kalesar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 05 P&H CK 0009
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 171 of 226
High Courts29 May 2013
Bansi Lal Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 3 SCT 811
High Courts29 May 2013Allowed
Ajaib Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 05 P&H CK 0145
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts29 May 2013Dismissed
Kuldip Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 171 PLR 275
High Courts29 May 2013Dismissed
Dewan Bal Krishan Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 171 PLR 277 : (2013) 3 SCT 809
Haryana Consumer Protection Rules, 1988 — Rule 3(2)
High Courts29 May 2013Dismissed
Gurdial Singh and Others Vs Joint Director, Panchayats (Exercising Powers of Commissioner) and Others
Punjab And Haryana At Chandigarh · (2013) 171 PLR 279
Civil Procedure Code, 1908 (CPC) — Section 9Punjab Village Common Lands (Regulation) Act, 1961 — Section 11, 11(1), 12, 13, 13
High Courts28 May 2013
M/s. Haryana Telecon Limited Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 313
High Courts28 May 2013
Raj Kumar and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 307
High Courts28 May 2013Allowed
Gulab Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 3 DMC 821
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 174, 313Dowry Prohibition Act, 1961 — Section 2Penal Code, 1860 (IPC) — Section 302, 304B, 435, 498A, 498A
High Courts28 May 2013Allowed
Lachhman Singh Vs Superintending Canal Officer and Others
Punjab And Haryana At Chandigarh · (2013) 171 PLR 266
Northern India Canal and Drainage Act, 1873 — Section 30A
High Courts28 May 2013Dismissed
Sukhwinder Singh and Others Vs Satnam Singh and Another
Punjab And Haryana At Chandigarh · (2013) 171 PLR 273
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3Limitation Act, 1963 — Section 5
High Courts28 May 2013Allowed
Varinder Singh Vs Shamsher Singh and Another
Punjab And Haryana At Chandigarh · (2014) ACJ 810 : (2014) 1 AnWR 907 : (2013) 172 PLR 319 : (2013) 171 PLR 270
High Courts28 May 2013Allowed
Gurdaspur Cooperative Sugar Mills Ltd. Vs Presiding Officer and Another
Punjab And Haryana At Chandigarh · (2013) 139 FLR 705 : (2013) 138 FLR 765 : (2013) LabIC 4488 : (2013) 3 LLJ 303 : (2013) 4 LLN 769 : (2013) LLR 1053 : (2013) 171 PLR 267
Companies Act, 1956 — Section 10, 11, 15, 16, 16(1)
High Courts28 May 2013Dismissed
Vijyant and Another Vs Smt. Attar Kaur
Punjab And Haryana At Chandigarh · (2013) 171 PLR 257
High Courts28 May 2013Allowed
Hughes Communications India Limited and Others Vs East West Traders and Another
Punjab And Haryana At Chandigarh · (2013) 3 ARBLR 283 : (2013) 171 PLR 258
Arbitration and Conciliation Act, 1996 — Section 16, 8Partnership Act, 1932 — Section 69Presidency Small Cause Courts Act, 1882 — Section 41
High Courts27 May 2013Dismissed
Meena Kumari Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2014) LabIC 895
High Courts27 May 2013Allowed
Rakesh Kumar Virmani Vs Ravi Kumar And Others
Punjab And Haryana At Chandigarh · (2014) ACJ 1452 : (2013) 171 PLR 590
Motor Vehicles Act, 1988 — Section 140, 147, 166, 168
High Courts27 May 2013Allowed
Hardev Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 171 PLR 577 : (2013) 3 RCR(Civil) 909
Punjab Panchayati Raj Act, 1994 — Section 3, 3(1)
High Courts27 May 2013
Sukhjinder Singh etc. Vs State of Punjab etc.
Punjab And Haryana At Chandigarh · (2014) 2 Crimes 266 : (2013) 3 RCR(Criminal) 556
Criminal Procedure Code, 1973 (CrPC) — Section 307, 320, 482Penal Code, 1860 (IPC) — Section 324, 34, 452
High Courts27 May 2013
Mohinder Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 05 P&H CK 0178
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 323, 324, 326, 34