High Courts27 May 2013Disposed Off
Paramkit Kaur and Others Vs SLG Financial Services Limited and Another
Punjab And Haryana At Chandigarh · (2013) 171 PLR 233
Evidence Act, 1872 — Section 65
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 172 of 226
High Courts27 May 2013Dismissed
Vikas Kumar Gupta Vs Financial Commissioner and Principal Secretary and Others
Punjab And Haryana At Chandigarh · (2013) 171 PLR 234
Constitution of India, 1950 — Article 14, 226, 227Haryana Urban Development Authority Act, 1977 — Section 30
High Courts27 May 2013
Commissioner of Central Excise Vs Vee Gee Faucets P. Ltd.
Punjab And Haryana At Chandigarh · (2013) 21 GSTR 472
Central Excises and Salt Act, 1944 — Section 11A, 11AC, 35G, 6, 9(1)Income Tax Act, 1961 — Section 271(1)(c), 276CSecurities and Exchange Board of India Act, 1992 — Section 15
High Courts27 May 2013Allowed
Renu Gupta and Another Vs Debt Recovery Tribunals and Others
Punjab And Haryana At Chandigarh · (2013) 4 BC 736 : (2013) 171 PLR 583
Contract Act, 1872 — Section 130, 133, 134, 135, 137Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 13(4), 17, 31Transfer of Property Act, 1882 — Section 69, 69A
High Courts27 May 2013Dismissed
Kali Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 05 P&H CK 0068
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts27 May 2013Dismissed
O.P. Arora Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2014) LabIC 843
High Courts27 May 2013
Bal Ram and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 05 P&H CK 0017
Punjab Village Common Lands (Regulation) Act, 1961 — Section 10A
High Courts27 May 2013
Kehar Singh and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 100
High Courts24 May 2013
Paramjit Kaur Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2014) 1 Crimes 57 : (2013) 4 RCR(Criminal) 387
High Courts24 May 2013Allowed
Ramji Dass and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 171 PLR 341 : (2013) 4 SCT 196
High Courts24 May 2013
Smt. Anjolie Ela Menon, Padmashree and Another Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 98
High Courts24 May 2013
Kuldeep Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 4 SCT 235
High Courts24 May 2013Dismissed
Varinder Kaur Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 171 PLR 229
High Courts24 May 2013Dismissed
Om Parkash Vs Presiding Officer, Industrial Tribunal-Cum-Labour Court and Others
Punjab And Haryana At Chandigarh · (2013) 171 PLR 228
Industrial Disputes Act, 1947 — Section 11A
High Courts24 May 2013Dismissed
Raju @ Raja @ Dadu Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 05 P&H CK 0138
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302
High Courts24 May 2013Disposed Off
Ravinderjit Kaur Vs Punjab School Education Board and Others
Punjab And Haryana At Chandigarh · (2013) 171 PLR 592
Punjab Affiliated Colleges (security Of Service Of Employees) Act, 1974 — Section 4Punjab Privately Managed Recongnised Schools Employees (Security of Service) Act, 1979 — Section 2(a), 2(e)
High Courts24 May 2013Allowed
Daljit Kaur Vs State Bank of India
Punjab And Haryana At Chandigarh · (2014) 3 BC 271 : (2014) 1 PLR 65
High Courts23 May 2013Dismissed
Shama Nand Vs Nitin Khosla
Punjab And Haryana At Chandigarh · (2013) 05 P&H CK 0256
High Courts23 May 2013Allowed
Heera Lal Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 321
High Courts23 May 2013Dismissed
Sadda Ram Vs Kulyinder Kajal
Punjab And Haryana At Chandigarh · (2013) 171 PLR 339