High Courts21 May 2013Allowed
Jagmohan Singh Vs Dev Raj Saini and Others
Punjab And Haryana At Chandigarh · (2013) 4 ACC 534 : (2014) ACJ 919
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 174 of 226
High Courts21 May 2013Dismissed
Ravinder Lal Chaudhri Vs Municipal Corporation and Others
Punjab And Haryana At Chandigarh · (2013) 171 PLR 333
Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 14Penal Code, 1860 (IPC) — Section 304A
High Courts21 May 2013Dismissed
Cement Corporation of India Ltd. Vs Presiding Officer
Punjab And Haryana At Chandigarh · (2013) 139 FLR 703 : (2013) 3 LLJ 324
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 16, 17, 22
High Courts21 May 2013Dismissed
Salim Masih Vs State of Punjab State of Punjab Vs Salim Masih
Punjab And Haryana At Chandigarh · (2013) 3 RCR(Criminal) 375
Criminal Procedure Code, 1973 (CrPC) — Section 173, 207, 313Penal Code, 1860 (IPC) — Section 302, 304, 376, 452, 511
High Courts21 May 2013Disposed Off
Prem Singh Vs State of UT, Chandigarh
Punjab And Haryana At Chandigarh · (2013) 3 Crimes 244
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts21 May 2013
Sandeep Kaur and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 05 P&H CK 0150
Criminal Procedure Code, 1973 (CrPC) — Section 482Majority Act, 1875 — Section 3
High Courts21 May 2013Allowed
Parveen Kumar Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 05 P&H CK 0149
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 406, 420
High Courts21 May 2013Dismissed
Sardara Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 171 PLR 235
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 100, 80
High Courts21 May 2013
Deep Chand Tyagi Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 05 P&H CK 0100
High Courts21 May 2013
Soniya and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 05 P&H CK 0091
Criminal Procedure Code, 1973 (CrPC) — Section 482Majority Act, 1875 — Section 3
High Courts21 May 2013Allowed
Karam Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 171 PLR 751
High Courts21 May 2013Allowed
Chander Kanta Verma and Others Vs Arun Kumar Nepali and Others
Punjab And Haryana At Chandigarh · (2013) 171 PLR 337
Motor Vehicles Act, 1988 — Section 147, 165, 2(28)
High Courts20 May 2013Allowed
Kurukshetra University Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 171 PLR 696
High Courts20 May 2013Dismissed
Punjab State Electricity Board and Another Vs Rajinder Kumar
Punjab And Haryana At Chandigarh · (2013) 171 PLR 752
High Courts20 May 2013Allowed
The Bhirdana Co-op. Transport Society Ltd. Vs Jaswinder Singh and Another
Punjab And Haryana At Chandigarh · (2013) 138 FLR 917 : (2013) 171 PLR 312
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts20 May 2013Allowed
Amrik Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 171 PLR 310
High Courts20 May 2013
Joginder Singh Vs Commissioner, Rohtak Division, Rohtak-cum-Chairman of the Committee and Others
Punjab And Haryana At Chandigarh · (2013) 171 PLR 810
High Courts20 May 2013
M/s. Chandi Construction Company Limited Vs Executive Engineer and Others
Punjab And Haryana At Chandigarh · (2013) 4 ARBLR 69 : (2013) 171 PLR 313
High Courts20 May 2013Disposed Off
Ravi Kumar Soi and Another Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2013) 171 PLR 754
High Courts20 May 2013
Gurdeep Singh Sarpanch Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2014) 1 ILR (P&H) 724 : (2014) 175 PLR 842