High Courts20 May 2013Partly Allowed
Inductis (India) Pvt. Ltd. Vs Employees' Provident Fund Appellate Tribunal and Another
Punjab And Haryana At Chandigarh · (2013) 139 FLR 535
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 175 of 226
High Courts20 May 2013
M/s. O.K. Play India Ltd. Vs Raj Kumar and Another
Punjab And Haryana At Chandigarh · (2014) 140 FLR 859 : (2014) LLR 31
High Courts20 May 2013Dismissed
Kashmir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2014) 1 Crimes 550
High Courts20 May 2013
Deepak Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 4 SCT 250
High Courts20 May 2013
Surjit Singh and Another Vs Surinder Kaur and Others
Punjab And Haryana At Chandigarh · (2013) 05 P&H CK 0001
High Courts17 May 2013Dismissed
Prem Singh Vs Presiding Officer and Others
Punjab And Haryana At Chandigarh · (2013) 171 PLR 401
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10(1)(c)
High Courts17 May 2013
Mrs. Manju Sharma and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 4 SCT 226
High Courts17 May 2013Dismissed
Ujjagar Singh Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 171 PLR 399 : (2013) 4 SCT 645
Constitution of India, 1950 — Article 14
High Courts17 May 2013Dismissed
Raju Singh @ Kaka Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 05 P&H CK 0143
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 37
High Courts17 May 2013Allowed
Sohan Singh @ Charanjit Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 05 P&H CK 0142
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 313Evidence Act, 1872 — Section 24, 25, 26, 27Penal Code, 1860 (IPC) — Section 201, 302, 34, 460
High Courts17 May 2013Disposed Off
Justice Shanti Sarup Dewan and Another Vs Union Territory and Others
Punjab And Haryana At Chandigarh · (2013) 171 PLR 308 : (2013) 3 RCR(Civil) 463
Constitution of India, 1950 — Article 21, 226
High Courts17 May 2013Dismissed
Baldev Sahai Vs Presiding Officer and Others
Punjab And Haryana At Chandigarh · (2013) 139 FLR 226 : (2013) 3 LLJ 253 : (2013) 4 LLN 390
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 17B, 2(oo)(bb), 25F
High Courts17 May 2013Allowed
Neeraj Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 4 RCR(Civil) 207
High Courts17 May 2013Dismissed
Employees' State Insurance Corporation Vs Maninder Singh and Another
Punjab And Haryana At Chandigarh · (2013) 139 FLR 534 : (2014) LLR 33
High Courts16 May 2013Dismissed
Surinder Nath Vs Kuldip Singh and Others
Punjab And Haryana At Chandigarh · (2013) 05 P&H CK 0249
High Courts16 May 2013Allowed
Suman and Others Vs Joga Singh and Others
Punjab And Haryana At Chandigarh · (2014) ACJ 1688 : (2013) 172 PLR 331
High Courts16 May 2013Dismissed
Gram Panchayat Village Kahnuwan Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 05 P&H CK 0210
High Courts16 May 2013Dismissed
Subhash Chand and Others Vs Satya Rani and Others
Punjab And Haryana At Chandigarh · (2013) 171 PLR 329
Motor Vehicles Act, 1988 — Section 149, 149(4), 149(5), 3
High Courts16 May 2013Dismissed
Ludhiana Motor Finance Co. Pvt. Ltd. Vs State Transport Appellate Tribunal and Others
Punjab And Haryana At Chandigarh · (2013) 171 PLR 325
Motor Vehicles Act, 1988 — Section 2(31), 2(40), 2(47), 3(31), 70
High Courts16 May 2013Disposed Off
Kamal Kumar Vs Union Territory and Another
Punjab And Haryana At Chandigarh · (2013) 171 PLR 323