High Courts16 May 2013Allowed
Sonia Giri and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 3 DMC 278 : (2013) 171 PLR 321
Special Marriage Act, 1954 — Section 15
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 176 of 226
High Courts16 May 2013Allowed
Reena Singla Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2014) LabIC 943 : (2013) 171 PLR 222 : (2013) 4 SCT 564
Constitution of India, 1950 — Article 39, 42Maternity Benefits Act, 1961 — Section 5
High Courts16 May 2013Allowed
Rohini Jain and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 3 RCR(Criminal) 251
Criminal Procedure Code, 1973 (CrPC) — Section 407Punjab Apartment Ownership Act, 1995 — Section 2(i), 21, 3, 36, 5
High Courts16 May 2013Disposed Off
Paramjit Singh and Another Vs Dilbagh Singh Alias Bagga and Others
Punjab And Haryana At Chandigarh · (2014) ACJ 1817 : (2013) 172 PLR 328
High Courts15 May 2013Dismissed
Dewan Chand and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2014) LabIC 1190
High Courts15 May 2013
Gurmit Singh, Sandeep Singh and Sandeep Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 4 JCC 178
High Courts15 May 2013Allowed
Farzand Ali and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 171 PLR 594
High Courts15 May 2013
Haryana State Co-Operative Labour and Construction Federation Ltd. Vs Financial Commissioner and Principal Secretary and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 74
High Courts15 May 2013Dismissed
Anil Vs Sudesh
Punjab And Haryana At Chandigarh · (2014) CriLJ 2025 : (2013) 3 DMC 715 : (2013) 3 JCC 2090 : (2013) 171 PLR 726 : (2013) 3 RCR(Civil) 330 : (2013) 3 RCR(Criminal) 327
Penal Code, 1860 (IPC) — Section 109, 380, 406, 494, 498AProtection of Women From Domestic Violence Act, 2005 — Section 12, 12(1)
High Courts15 May 2013Allowed
Maya and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 3 RCR(Criminal) 146
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 420
High Courts15 May 2013Disposed Off
Nareshi Kumar and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 171 PLR 221
High Courts15 May 2013
Jasbir Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 05 P&H CK 0125
Criminal Procedure Code, 1973 (CrPC) — Section 154(3), 156(3), 200, 28, 36
High Courts15 May 2013Dismissed
Randhir Singh Vs Kimti Lal and Others
Punjab And Haryana At Chandigarh · (2014) ACJ 1410 : (2013) 171 PLR 597
Workmens Compensation Act, 1923 — Section 28, 29, 3
High Courts15 May 2013Disposed Off
M/s. Union Rubber Mills Vs Haryana Urban Development Authority and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 554
High Courts15 May 2013Dismissed
Sukhma Devi and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 05 P&H CK 0005
High Courts14 May 2013
Gram Panchayat Vs Joint Development Commissioner Panchayats and Others
Punjab And Haryana At Chandigarh · (2013) 05 P&H CK 0213
High Courts14 May 2013
Varinder Kumar Gupta and Others Vs M/s. Creative Clothing
Punjab And Haryana At Chandigarh · (2013) 171 PLR 771 : (2013) 3 RCR(Criminal) 330
Negotiable Instruments Act, 1881 (NI) — Section 138, 141Penal Code, 1860 (IPC) — Section 420, 482
High Courts14 May 2013Dismissed
Akhara Aruri Ustad and Another Vs Punjab Wakf Board
Punjab And Haryana At Chandigarh · (2013) 171 PLR 608
Constitution of India, 1950 — Article 226Waqf Act, 1995 — Section 3(r), 83
High Courts14 May 2013
Khalsa College of Veterinary and Animal Science Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2013) 3 SCT 741
Constitution of India, 1950 — Article 226, 227
High Courts13 May 2013
Dewan Steel Industries Vs Union of India
Punjab And Haryana At Chandigarh · (2014) 304 ELT 520