High Courts23 May 2013Dismissed
Bimal Singh Vs Financial Commissioner and Secretary, Rural Development and Panchayat Department and Others
Punjab And Haryana At Chandigarh · (2013) 05 P&H CK 0212
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 173 of 226
High Courts23 May 2013Dismissed
Harbir Singh Vs Smt. Raminder Kaur
Punjab And Haryana At Chandigarh · AIR 2013 P&H 145 : (2013) 171 PLR 642
Hindu Marriage Act, 1955 — Section 13, 23Penal Code, 1860 (IPC) — Section 406, 498A
High Courts23 May 2013Disposed Off
Ranjit and Another Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 05 P&H CK 0202
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 323, 324, 326, 34, 506
High Courts23 May 2013
Sushila Jain Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) LabIC 3238 : (2013) 4 SCT 241
High Courts23 May 2013Dismissed
Gajinder Pal Singh Kaler Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 171 PLR 159 : (2013) 3 SCT 803
Constitution of India, 1950 — Article 14, 15, 19(1)(g), 226, 227
High Courts23 May 2013Allowed
Smt. Rajesh Devi Vs Jaibir Singh Jangra
Punjab And Haryana At Chandigarh · (2013) 172 PLR 323
High Courts23 May 2013Dismissed
Shyam Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 4 RCR(Civil) 242
High Courts23 May 2013Allowed
National Insurance Co. Ltd. Vs Asha Rani and Others
Punjab And Haryana At Chandigarh · (2013) 171 PLR 340
High Courts23 May 2013
Dr. Kamini Singla and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2014) 1 SCT 115
High Courts23 May 2013
M/s. R.K. Trading Company Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 8
High Courts23 May 2013
Rajan Kapoor and Others Vs Chief Secretary to Govt. Punjab and Others
Punjab And Haryana At Chandigarh · (2013) LabIC 3403
High Courts23 May 2013
Golden Rolls (P) Ltd. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 65 VST 320
Haryana General Sales Tax Rules, 1975 — Rule 28A
High Courts22 May 2013Dismissed
Dr. Sirat and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 171 PLR 741 : (2013) 3 SCT 752
Constitution of India, 1950 — Article 14, 16, 226, 227
High Courts22 May 2013
Hakam Singh and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 94
High Courts22 May 2013Allowed
Ashok Kumar and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 05 P&H CK 0140
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 363, 366
High Courts22 May 2013
Workman Sohan Lal Vs Addl. District and Sessions Judge and Others
Punjab And Haryana At Chandigarh · (2013) 139 FLR 709 : (2013) 138 FLR 763 : (2013) 4 LLJ 112 : (2013) 3 LLN 396 : (2013) LLR 697 : (2013) LLR 1056 : (2013) 171 PLR 237
Industrial Disputes Act, 1947 — Section 2(oo), 2(s), 25F, 25G, 25H
High Courts22 May 2013Dismissed
A.L. Metals and Methods (P) Ltd. Vs Presiding Officer and Another
Punjab And Haryana At Chandigarh · (2013) 3 LLJ 274
Industrial Disputes Act, 1947 — Section 17
High Courts22 May 2013Allowed
Smt. Kamla Devo and Others Vs Jai Pal and Others
Punjab And Haryana At Chandigarh · (2013) 4 ACC 893 : (2014) ACJ 1328 : (2013) 171 PLR 239
Motor Vehicles Act, 1988 — Section 140, 147
High Courts22 May 2013Dismissed
Ramesh Chander Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 171 PLR 238
Constitution of India, 1950 — Article 14, 16, 226
High Courts22 May 2013Dismissed
Dr. Manu Gupta Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 3 SCT 632
Constitution of India, 1950 — Article 14, 15, 19(1)(g), 226, 227