High Courts01 Jul 2013Dismissed
Hari Singh and Others Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0439
Land Acquisition Act, 1894 — Section 4
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 168 of 226
High Courts01 Jul 2013Dismissed
Kaju alias Gurwinder Singh and Another Vs Sondhi Ram and Another Sondhi Ram Vs Kaju and Another
Punjab And Haryana At Chandigarh · (2014) 2 ACC 15
Penal Code, 1860 (IPC) — Section 279, 338
High Courts01 Jul 2013Allowed
Kuldeep Vs Dharam Vir and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0437
High Courts01 Jul 2013
Ashok Kumar Kalia and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0419
High Courts01 Jul 2013
Achint Preet Singh and Another Vs Gurdip Singh and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0397
High Courts01 Jul 2013Dismissed
Poshak Agrivet Private Limited and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0390
Criminal Procedure Code, 1973 (CrPC) — Section 340
High Courts01 Jul 2013Dismissed
Suresh Chand Jain Vs Central Government Industrial Tribunal-cum-Labour Court II and Others
Punjab And Haryana At Chandigarh · (2013) 171 PLR 494 : (2013) 3 SCT 766
Industrial Disputes Act, 1947 — Section 10, 33C(2)
High Courts01 Jul 2013Dismissed
Ajit Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0304
High Courts01 Jul 2013Partly Allowed
Gurjit Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0303
High Courts01 Jul 2013Dismissed
Viney Kumar Vs Pinki Gupta and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0275
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts01 Jul 2013Dismissed
The New India Assurance Company Ltd. Vs Rajni Bala and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0265
Motor Vehicles Act, 1988 — Section 181
High Courts01 Jul 2013
Amarjit Singh Virk Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0232
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 376, 392, 420, 506
High Courts01 Jul 2013
Jasbir Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0230
High Courts01 Jul 2013Allowed
Tej Ram and Others Vs Faridabad Complex Administration
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0222
Transfer of Property Act, 1882 — Section 11
High Courts01 Jul 2013Allowed
Shri Nachhattar Singh Vs Shri Karnail Singh and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0221
High Courts01 Jul 2013
Shree Pal Kaushik Vs Presiding Officer and Another
Punjab And Haryana At Chandigarh · (2014) LLR 178 : (2013) 3 SCT 774
Industrial Disputes Act, 1947 — Section 11A, 18(1)
High Courts01 Jul 2013
Smt. Santra Vs Dakshin Haryana Bijli Vitran Nigam Ltd. and Another
Punjab And Haryana At Chandigarh · (2013) 3 SCT 810
High Courts01 Jul 2013Dismissed
M/s. Ahuja Sons Vs Sudha Sood
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0155
High Courts01 Jul 2013Dismissed
Gopal Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0150
Criminal Procedure Code, 1973 (CrPC) — Section 311, 401Penal Code, 1860 (IPC) — Section 323, 34, 341, 506
High Courts01 Jul 2013Allowed
Amarjit Singh Brar Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0142
Criminal Procedure Code, 1973 (CrPC) — Section 311, 313