High Courts09 Jul 2013Disposed Off
Pritam Pal Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0277
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 160 of 226
High Courts09 Jul 2013Dismissed
Neena Devi Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2013) LabIC 3578 : (2013) 172 PLR 50 : (2014) 1 SCT 133
High Courts09 Jul 2013Dismissed
Surinder Vs State of Haryana
Punjab And Haryana At Chandigarh · (2014) 1 Crimes 60 : (2013) 4 RCR(Criminal) 73
Criminal Procedure Code, 1973 (CrPC) — Section 313Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 15, 15(1)(g), 16, 7APenal Code, 1860 (IPC) — Section 302, 304, 307, 34
High Courts09 Jul 2013Allowed
Gurmeet Kaur Vs Simranjit Singh
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0264
Civil Procedure Code, 1908 (CPC) — Section 24Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 9
High Courts09 Jul 2013Allowed
Kamaljit Kaur and Others Vs Balwinder Singh and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0263
High Courts09 Jul 2013Dismissed
M/s. Fastrack Computing Limited and Others Vs Col. Govinder Singh (Retd.) and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 49
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 3
High Courts09 Jul 2013
Uttar Haryana Bijli Vitran Nigam Vs Harjit Singh
Punjab And Haryana At Chandigarh · (2014) 1 PLR 184
High Courts09 Jul 2013
Salma Vs Subhash and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 48
High Courts08 Jul 2013Allowed
Chandgi Ram Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0916
High Courts08 Jul 2013Dismissed
State Vs Mohar Singh Saini
Punjab And Haryana At Chandigarh · (2014) 1 CCR 204 : (2013) CriLJ 4490
High Courts08 Jul 2013
Narcotics Control Bureau, Chandigarh Zonal Unit Vs Balwinder Singh @ Binda Balwinder Singh @ Binda Vs Narcotics Control Bureau, Chandigarh Zonal Unit
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0906
High Courts08 Jul 2013
Chhoto Devi Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 171 PLR 802
High Courts08 Jul 2013
Amar Singh (dead) through his LRs. Smt. Surjit Kaur and Others Vs The Joint Director, Panchayats and Others
Punjab And Haryana At Chandigarh · (2013) 4 PLR 709
High Courts08 Jul 2013
Punjab Agro Industries Corporation Limited Vs The District Judge and Others Kuldip Singh Vs Authority under the Payment of Wages Act and Others
Punjab And Haryana At Chandigarh · (2014) 140 FLR 1068 : (2013) 4 SCT 232
High Courts08 Jul 2013
Sujan Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 4 SCT 662
High Courts08 Jul 2013Allowed
Kirandeep Kaur and Others Vs Jasbir Singh and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0262
High Courts08 Jul 2013
Tarjit Singh and Another Vs Sukhjit Singh Walia and Others
Punjab And Haryana At Chandigarh · (2013) 171 PLR 805
High Courts08 Jul 2013
Om Parkash Vs M.D. University Rohtak
Punjab And Haryana At Chandigarh · (2013) 4 SCT 665
High Courts08 Jul 2013
Lakhwinder Singh Vs Chetan Dass and Another
Punjab And Haryana At Chandigarh · (2013) 172 PLR 38