High Courts17 Jul 2013Disposed Off
Darshan Singh Vs Sarup Singh and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0793
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 148 of 226
High Courts17 Jul 2013Dismissed
Risal Singh Vs Jag Ram
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0792
High Courts17 Jul 2013Dismissed
Balbir Singh and Another Vs The State of Punjab Kirpal Singh Vs Karnail Singh and Others
Punjab And Haryana At Chandigarh · (2014) 1 Crimes 482 : (2013) 3 RCR(Criminal) 953
Criminal Procedure Code, 1973 (CrPC) — Section 313, 360, 361Penal Code, 1860 (IPC) — Section 307, 323, 324, 34Probation of Offenders Act, 1958 — Section 4
High Courts17 Jul 2013Allowed
Balaku Ram Vs Prem Chand and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0790
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 227Punjab Village Common Lands (Regulation) Act, 1961 — Section 7(2)
High Courts17 Jul 2013Dismissed
Shamsher Singh Vs Devi Bala Sundri Mandir
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0789
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 4
High Courts17 Jul 2013Dismissed
Mohan Lal Vs Kulwant Singh and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0788
High Courts17 Jul 2013Dismissed
The Cooperative Society Limited Bank Vs Presiding Officer, Labour Court-cum-Industrial Tribunal, Hisar and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0787
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25F
High Courts17 Jul 2013Dismissed
Jaswinder Singh Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0779
High Courts17 Jul 2013Allowed
Harjinder Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0778
Constitution of India, 1950 — Article 226
High Courts17 Jul 2013Dismissed
Kuldeep Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0760
High Courts17 Jul 2013Dismissed
Gurtej Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 139
High Courts17 Jul 2013Dismissed
Lucky Sethi Vs Pardeep Kumar and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0756
High Courts17 Jul 2013Dismissed
Gunwant Kaur Vs Karamjeet Kaur Grewal and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0753
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts17 Jul 2013Dismissed
Devi Singh Vs Smt. Sila and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0752
High Courts17 Jul 2013Dismissed
Tehal Singh and Others Vs Puran Singh and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0751
High Courts17 Jul 2013
Institute of Chartered Accountants of India Vs K.K. Sindwani and Another
Punjab And Haryana At Chandigarh · (2013) 218 TAXMAN 17
Chartered Accountants Act, 1949 — Section 17, 21, 21(4), 22Companies Act, 1956 — Section 211, 211(3C)
High Courts17 Jul 2013Dismissed
Gurdev Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0738
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378, 386Penal Code, 1860 (IPC) — Section 323, 330, 342, 343, 357
High Courts17 Jul 2013Dismissed
Rajiv and Others Vs Maya Devi and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0737
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10AConstitution of India, 1950 — Article 227
High Courts17 Jul 2013
Tarun Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0728
Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(2)Penal Code, 1860 (IPC) — Section 120B, 406, 420, 468, 471
High Courts17 Jul 2013Dismissed
Kulwant Kaur and Others Vs Tarsem Lal
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0727