High Courts19 Jul 2013
Harbhagwan Dass Vs The Chief Post-Master General and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 172
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 146 of 226
High Courts19 Jul 2013
Harbans Kaur and Others Vs Beant Kaur and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 168
High Courts19 Jul 2013
Surinder Kumar Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 171
High Courts19 Jul 2013
Surinder Kumar Vs Punjab Wakf Board Ambala Cantt
Punjab And Haryana At Chandigarh · (2013) 172 PLR 173
High Courts19 Jul 2013Allowed
Buta Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 107 : (2013) 4 RCR(Civil) 361
High Courts18 Jul 2013Dismissed
Mahandev Singh Vs State of Himachal Pradesh and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0800
Limitation Act, 1963 — Section 5
High Courts18 Jul 2013Disposed Off
Sudha and Others Vs Dalip Singh and Others Dalip Singh and Another Vs I.C.I.C.I. Lombard General Insurance Company Limited and Another
Punjab And Haryana At Chandigarh · (2014) 1 ACC 672 : (2014) ACJ 2060 : (2013) 172 PLR 163
Motor Vehicles Act, 1988 — Section 166, 2(21)
High Courts18 Jul 2013Dismissed
Kulwant Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0795
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 148, 149, 323, 325, 326Probation of Offenders Act, 1958 — Section 4, 9
High Courts18 Jul 2013Dismissed
Anil Kumar Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0794
High Courts18 Jul 2013Dismissed
Rishav Dev Shastri and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0698
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 319, 319(1), 468Penal Code, 1860 (IPC) — Section 406, 498A
High Courts18 Jul 2013Allowed
Phool Singh Vs Sri Niwas Alias Leelu and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0621
Motor Vehicles Act, 1988 — Section 166
High Courts18 Jul 2013Allowed
Harpreet Kaur and Another Vs Ramesh Chand and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0620
Motor Vehicles Act, 1988 — Section 163A
High Courts18 Jul 2013Allowed
Nafe Singh Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0616
High Courts18 Jul 2013Allowed
Sonia Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 154
Constitution of India, 1950 — Article 226
High Courts18 Jul 2013Disposed Off
Chanan Singh Vs The Kutba Cooperative Agricultural Service Society Ltd. and Another Kashmir Singh Vs Labour Court Patiala and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0614
High Courts18 Jul 2013Allowed
Mukhtiar Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0599
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 148, 149, 182, 307, 323
High Courts18 Jul 2013Allowed
Rakesh Kumar Vs Mukesh Kumar and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0516
Motor Vehicles Act, 1988 — Section 166
High Courts18 Jul 2013Dismissed
Nirmala Kumari Vs Haryana State Teachers Selection Board and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0387
Constitution of India, 1950 — Article 14
High Courts18 Jul 2013Disposed Off
Mess Kalyan Employees Union Vs Board of Governors of Regional Engineering College and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0386
High Courts18 Jul 2013Allowed
Ram Mehar and Others Vs Ram Parkash and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0385
Motor Vehicles Act, 1988 — Section 166