High Courts22 Jul 2013Dismissed
Tarsem Singh and Another Vs Nachhattar Singh and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0506
Constitution of India, 1950 — Article 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 144 of 226
High Courts22 Jul 2013Allowed
Hakam Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0495
High Courts22 Jul 2013Disposed Off
M/s. Rajesh Vij and Co. Vs Partap Singh
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0421
High Courts22 Jul 2013Dismissed
Gurnam Singh Vs Gurcharan Singh and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0414
Constitution of India, 1950 — Article 227
High Courts22 Jul 2013Dismissed
Major Singh Vs Joginder Singh and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0413
High Courts22 Jul 2013Dismissed
Balwan Singh Vs MD, HPGCL
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0412
Constitution of India, 1950 — Article 14, 16
High Courts22 Jul 2013Allowed
Monika Vs Lucky Puri
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0410
Hindu Marriage Act, 1955 — Section 9Penal Code, 1860 (IPC) — Section 406, 498A
High Courts22 Jul 2013Dismissed
Shri Rajwant Singh Vs Shri Mohinder Pal and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0409
High Courts22 Jul 2013Dismissed
Krishan Vs Jarnail Singh and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0408
Limitation Act, 1963 — Section 5
High Courts22 Jul 2013Dismissed
The New India Assurance Company Limited Vs Paramjit Kaur and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0407
High Courts22 Jul 2013
Rama Nand and Others Vs Bane Singh and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0406
Motor Vehicles Act, 1988 — Section 166Penal Code, 1860 (IPC) — Section 304A
High Courts22 Jul 2013Allowed
Suchiar Kaur and Another Vs Manjit Singh and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0405
Motor Vehicles Act, 1988 — Section 166
High Courts22 Jul 2013Dismissed
Balbir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0404
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 15, 16, 17, 18
High Courts22 Jul 2013Dismissed
Rajeshwar Vs Lachhi Ram and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0403
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts22 Jul 2013Disposed Off
Smt. Suksham Vs Vikram Banga and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0402
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151, 153Constitution of India, 1950 — Article 227
High Courts22 Jul 2013Allowed
Surjit Singh Vs Sanjay and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0400
Motor Vehicles Act, 1988 — Section 166
High Courts22 Jul 2013Disposed Off
Sanjay Kumar and Others Vs Haryana Urban Development Authority and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0396
High Courts22 Jul 2013Dismissed
Ram Phal Vs MD, HPGCL
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0388
Constitution of India, 1950 — Article 14, 16
High Courts22 Jul 2013Dismissed
Bajaj Allianz General Insurance Company Ltd. Vs Phoolpati and Others Phoolpati and Others Vs Jasbir Singh and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0374
High Courts22 Jul 2013Disposed Off
Harvinder Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0301
Constitution of India, 1950 — Article 226