High Courts23 Jul 2013
Union Bank of India Vs Vee Jay Enterprises
Punjab And Haryana At Chandigarh · (2014) 1 PLR 246
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 141 of 226
High Courts23 Jul 2013Dismissed
Sushil Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0670
High Courts23 Jul 2013
Narpat Vs Partap Singh and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0668
Specific Relief Act, 1963 — Section 28
High Courts23 Jul 2013Allowed
Amandeep Kaur and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0635
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 380
High Courts23 Jul 2013Dismissed
Mukesh and Others Vs Narender Kumar and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0523
Motor Vehicles Act, 1988 — Section 166
High Courts23 Jul 2013Dismissed
Amar Singh Vs Amarjit Singh and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0394
Penal Code, 1860 (IPC) — Section 304A
High Courts23 Jul 2013Disposed Off
Kulwinder Singh and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0372
Penal Code, 1860 (IPC) — Section 406, 498A
High Courts23 Jul 2013Allowed
Sukhdev Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0279
Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 325
High Courts23 Jul 2013Partly Allowed
Jasvir Kaur and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0278
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 498A
High Courts23 Jul 2013
Riteash Bindal Vs Panjab University
Punjab And Haryana At Chandigarh · (2013) 172 PLR 122 : (2014) 1 SCT 773
High Courts23 Jul 2013Dismissed
Urmila Sorout Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 4 SCT 598
High Courts23 Jul 2013Dismissed
Piare Lal (died) through L.Rs. Vs Nihal Singh
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0176
High Courts23 Jul 2013
Gurvinder Singh @ Mannu Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0174
High Courts23 Jul 2013Partly Allowed
Khazan Singh Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0163
High Courts23 Jul 2013Allowed
The New India Assurance Company Limited Vs Smt. Vipin Bala @ Vipon Bala and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0162
Motor Vehicles Act, 1988 — Section 166
High Courts23 Jul 2013Dismissed
Punjab State and Another Vs Pushpinder Kaur and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0161
Motor Vehicles Act, 1988 — Section 166
High Courts23 Jul 2013Allowed
Ishwar Chand Vs Harish Chander Dhir and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0154
Motor Vehicles Act, 1988 — Section 166
High Courts23 Jul 2013Disposed Off
Smt. Jaswinder Kaur and Others Vs Ram Anuj Gupta and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0153
Motor Vehicles Act, 1988 — Section 166Penal Code, 1860 (IPC) — Section 279, 304A
High Courts23 Jul 2013Dismissed
Tej Krishan Diwan and Others Vs Financial Commissioner Revenue and Secretary to Govt. Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 4 RCR(Civil) 252
High Courts23 Jul 2013Dismissed
Dr. S.S. Mann Vs A.K. Sharma
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0095