High Courts25 Jul 2013Allowed
Raman Kumar and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0331
Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 363
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 139 of 226
High Courts25 Jul 2013Allowed
Rekha Jangra Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0330
Criminal Procedure Code, 1973 (CrPC) — Section 195, 340, 482Penal Code, 1860 (IPC) — Section 120B, 384, 389, 420Prevention of Corruption Act, 1988 — Section 13(2), 7
High Courts25 Jul 2013Allowed
Arun Kumar Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0329
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Penal Code, 1860 (IPC) — Section 420
High Courts25 Jul 2013Dismissed
Pawan Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0328
Land Acquisition Act, 1894 — Section 4, 6
High Courts25 Jul 2013Dismissed
Sukhpal Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0327
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18(b), 20, 20(b), 35, 54
High Courts25 Jul 2013Dismissed
Chhote and Another Vs Karna and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0319
High Courts25 Jul 2013Partly Allowed
Municipal Committee and Another Vs Shri Guru Granth Sahib
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0318
High Courts25 Jul 2013Dismissed
Shahabudeen Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0235
Criminal Procedure Code, 1973 (CrPC) — Section 173, 319Penal Code, 1860 (IPC) — Section 148, 149, 302, 312, 323
High Courts25 Jul 2013
Sulakshna Vohra and Another Vs Haryana Urban Development Authority and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0234
Constitution of India, 1950 — Article 226, 227Haryana Urban Development Authority Act, 1977 — Section 18, 30
High Courts25 Jul 2013Allowed
Smt. Murthi Vs Balwan Singh
Punjab And Haryana At Chandigarh · (2013) 172 PLR 351
High Courts25 Jul 2013Dismissed
Raman Kumar alias Rocky Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0179
High Courts25 Jul 2013Allowed
Goverdhan Dass Vs Kishori Lal and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 350
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 1 Rule 8(4), Order 22 Rule 3, Order 23 Rule 1(3), 1(3)Constitution of India, 1950 — Article 227
High Courts25 Jul 2013Disposed Off
Roshan Lal Vs Haryana Urban Development Authority and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0147
Haryana Urban Development Authority Act, 1977 — Section 17(3)
High Courts25 Jul 2013
Dr. Manu Gupta Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2014) 1 SCT 48
Punjab Panchayati Raj Act, 1994 — Section 196, 227(2)
High Courts25 Jul 2013Dismissed
Reliance General Insurance Co. Ltd. Vs Satpal and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0088
High Courts25 Jul 2013Allowed
Sh. O.P. Verma and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2014) 1 SCT 56
High Courts25 Jul 2013Allowed
State of Haryana and Another Vs Babu Ram
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0004
High Courts25 Jul 2013Dismissed
Ex. Constable Gurdev Singh Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2014) 1 SCT 60
Constitution of India, 1950 — Article 226Pensions Act, 1871 — Section 4
High Courts24 Jul 2013
Rajinder Singh Kalsi Vs State of U.T.
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0917