High Courts26 Jul 2013Dismissed
Chanda Devi and Others Vs Mukesh Kumar and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0008
Civil Procedure Code, 1908 (CPC) — Section 100
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 137 of 226
High Courts25 Jul 2013
Gobind Expeller Co. Pvt. Ltd. Vs CESTAT
Punjab And Haryana At Chandigarh · (2014) 300 ELT 329
High Courts25 Jul 2013
Vinod Chaudhary Vs Bharat Petroleum Corporation Ltd. and Others
Punjab And Haryana At Chandigarh · (2014) 1 SCT 222
High Courts25 Jul 2013Allowed
State Bank of India Vs M/s. Matharoo Machine Tools and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 352
High Courts25 Jul 2013Disposed Off
Maninderjit and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0836
High Courts25 Jul 2013Dismissed
Punjab State Electricity Board Vs Raj Kumar Goel
Punjab And Haryana At Chandigarh · (2014) 1 SCT 58 : (2014) 2 SLJ 376
High Courts25 Jul 2013Dismissed
Parbhash Chand Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0833
High Courts25 Jul 2013Dismissed
Om Parkash Vs Shanti Devi and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0832
Evidence Act, 1872 — Section 90
High Courts25 Jul 2013Dismissed
M/s. SHV Buildwell Pvt. Ltd. Vs M/s. Aggradeep Realtors Pvt. Ltd. and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0830
Specific Relief Act, 1963 — Section 16(c)
High Courts25 Jul 2013Dismissed
Ranjit Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0829
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 307, 323, 324, 325, 34
High Courts25 Jul 2013Dismissed
Amandeep Singh Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 172 PLR 353 : (2014) 1 SCT 78
Protection of Human Rights Act, 1993 — Section 21, 22
High Courts25 Jul 2013Dismissed
Vinay Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0803
High Courts25 Jul 2013Allowed
Parmeshwar Saroop Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0802
Punjab Municipal Act, 1911 — Section 232
High Courts25 Jul 2013Allowed
Hans Raj Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2014) 1 SCT 53
Constitution of India, 1950 — Article 14, 16
High Courts25 Jul 2013Dismissed
Krishan Kumar Vs State Information Commissioner and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0783
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 195, 195(1), 195(3)
High Courts25 Jul 2013Disposed Off
Harjit Singh Vs Hari Singh and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0734
Penal Code, 1860 (IPC) — Section 148, 149, 295, 323, 324
High Courts25 Jul 2013Allowed
Ashok Kumar Vs State of Haryan and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0719
High Courts25 Jul 2013Allowed
Aditya Pratap Duggal and Others Vs Panjab University and Another
Punjab And Haryana At Chandigarh · (2014) 1 SCT 365
High Courts25 Jul 2013Allowed
Sunil @ Kala Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0714
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313, 482Penal Code, 1860 (IPC) — Section 363, 366, 366A, 376Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3, 3(x)
High Courts25 Jul 2013
State of Haryana Vs Shanti Parshad and Others Kapoori Devi through L.Rs and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0644
Civil Procedure Code, 1908 (CPC) — Section 11, 80, 9Constitution of India, 1950 — Article 136, 226, 32Land Acquisition Act, 1894 — Section 16, 18, 4, 48, 54