High Courts29 Jul 2013Allowed
Krishan Kumar and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0367
Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(2)Penal Code, 1860 (IPC) — Section 406, 498A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 132 of 226
High Courts29 Jul 2013Allowed
Chhindi Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0366
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 148, 149, 186, 308, 332
High Courts29 Jul 2013Allowed
Sachin Chugh and Another Vs Improvement Trust
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0365
Constitution of India, 1950 — Article 227
High Courts29 Jul 2013Allowed
M/s. Synergic Medical International Vs Commissioner under the Workmen's Compensation Act, 1923 and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0364
Motor Vehicles Act, 1988 — Section 167
High Courts29 Jul 2013Allowed
Arun Kumar Vs Santosh Jain and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0363
Constitution of India, 1950 — Article 227
High Courts29 Jul 2013Allowed
Bairagi Thakurdwara Chak Kataru Vs Hans Raj and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0362
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts29 Jul 2013Dismissed
Sukhdev Ram Vs Tirath Ram and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0347
High Courts29 Jul 2013Dismissed
Birla Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0339
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 57
High Courts29 Jul 2013Dismissed
Sajjan Singh Vs State of Punjab Mohinder Singh Vs Sajjan Singh and another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0338
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307
High Courts29 Jul 2013Allowed
Niranjan Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0310
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Penal Code, 1860 (IPC) — Section 465, 467, 468, 471
High Courts29 Jul 2013Dismissed
Haryana Wakf Board Vs Krishan Lal and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 269
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10Constitution of India, 1950 — Article 227Punjab Land Revenue Act, 1887 — Section 45
High Courts29 Jul 2013Dismissed
Haryana Wakf Board Vs Parkasho Devi and Another
Punjab And Haryana At Chandigarh · (2013) 172 PLR 269
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, Order 7 Rule 11, 151Constitution of India, 1950 — Article 227Waqf Act, 1995 — Section 6(5), 7, 85
High Courts29 Jul 2013Dismissed
State of Punjab and Another Vs Rikhi Ram
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0285
Land Acquisition Act, 1894 — Section 4, 6
High Courts29 Jul 2013Allowed
Ashok Kumar and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0281
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 153, 153A, 153A, 153BScheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts29 Jul 2013Allowed
Sudhiya Devi and Others Vs Sardarmal and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0272
High Courts29 Jul 2013Dismissed
Dalip and Others Vs State of Haryana Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0252
Criminal Procedure Code, 1973 (CrPC) — Section 245, 397Penal Code, 1860 (IPC) — Section 147, 149, 323, 342, 352
High Courts29 Jul 2013Allowed
Harinder Kumar Vs Mangeshwar Kumar and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0251
Constitution of India, 1950 — Article 227
High Courts29 Jul 2013Allowed
Kishan Chand and Others Vs Piara Singh and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0250
Constitution of India, 1950 — Article 227
High Courts29 Jul 2013Allowed
Jai Wanti Vs Baru Ram
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0246
Evidence Act, 1872 — Section 114
High Courts29 Jul 2013Partly Allowed
Rinkoo @ Bharat Bhushan and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0228
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 148, 149, 186, 307, 323Prevention of Damage to Public Property Act, 1984 — Section 3, 4