High Courts30 Jul 2013Dismissed
Jagdish Singh Vs Kulwaran Singh
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0128
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 130 of 226
High Courts30 Jul 2013Allowed
Navneet Dhir Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0091
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 323, 34, 406, 498A, 506
High Courts30 Jul 2013Dismissed
Harbans Singh Vs Jasbir Singh
Punjab And Haryana At Chandigarh · (2014) 173 PLR 797
High Courts30 Jul 2013Allowed
Baljit Singh Alias Bheeta Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0070
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13(1)(d), 8, 9
High Courts30 Jul 2013Allowed
Daljit Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0067
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 409
High Courts30 Jul 2013Dismissed
Anshul Garg @ Anshu Garg Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0059
Criminal Procedure Code, 1973 (CrPC) — Section 311, 482
High Courts30 Jul 2013Disposed Off
Jewellers Khanna Sons Vs Naresh Mittal
Punjab And Haryana At Chandigarh · (2013) 4 RCR(Civil) 261
High Courts29 Jul 2013
Dr. Anjali Nagpal and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2014) 1 SCT 141
High Courts29 Jul 2013
Chander Pati and Another Vs Jitender Kumar and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 290
High Courts29 Jul 2013
Sunil Dutt Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 273
High Courts29 Jul 2013Dismissed
Hari Singh Vs Authority under Minimum Wages Act and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0891
Constitution of India, 1950 — Article 226, 227
High Courts29 Jul 2013
Ranjit Kaur and Others Vs Piara Singh and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0869
Motor Vehicles Act, 1988 — Section 166
High Courts29 Jul 2013Allowed
Joginder Singh and Another Vs Ambala Bus Syndicate Private Limited
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0868
Motor Vehicles Act, 1988 — Section 163A
High Courts29 Jul 2013Allowed
Jaswant Singh Vs Ranjit Singh
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0848
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts29 Jul 2013Dismissed
Ram Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0842
High Courts29 Jul 2013Dismissed
Ramjan Vs Arvind Malik and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0821
Criminal Procedure Code, 1973 (CrPC) — Section 378(3), 378(4), 401Penal Code, 1860 (IPC) — Section 120B, 406, 409, 420, 467
High Courts29 Jul 2013Disposed Off
Kehar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0820
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 304A
High Courts29 Jul 2013Dismissed
Bhajan Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0819
Criminal Procedure Code, 1973 (CrPC) — Section 401
High Courts29 Jul 2013Allowed
Nagender Singh Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0812
High Courts29 Jul 2013Allowed
Bakshi Vs The Joint Director and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0811
Punjab Package Deal Properties (disposal) Act, 1976 — Section 10Punjab Public Premises and Land (Eviction and Rent Recovery) Act, 1973 — Section 7