High Courts01 Aug 2013Dismissed
Pritam Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0633
Penal Code, 1860 (IPC) — Section 323, 34, 363, 376, 511
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 121 of 226
High Courts01 Aug 2013Dismissed
Braham Singh @ Neetu Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0627
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts01 Aug 2013Dismissed
Sampuran Singh Vs Registered Firm M/s. Sadhu Ram Ishwar Chand
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0619
Civil Procedure Code, 1908 (CPC) — Section 34, 96
High Courts01 Aug 2013
Haryana State Agricultural Marketing Board Vs Shri Sunder Ram Yadav, Contractor and Another
Punjab And Haryana At Chandigarh · (2013) 172 PLR 470
Arbitration Act, 1940 — Section 28, 28(1), 29, 2g(1)Civil Procedure Code, 1908 (CPC) — Section 34
High Courts01 Aug 2013Dismissed
Amandeep Kaur Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0606
High Courts01 Aug 2013Disposed Off
Rishi Ram Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0543
High Courts01 Aug 2013Dismissed
Mohinder Singh Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0542
High Courts01 Aug 2013Allowed
Harnek Singh Vs Arjun Singh
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0511
Criminal Procedure Code, 1973 (CrPC) — Section 107, 145, 146, 482
High Courts01 Aug 2013Disposed Off
M/s. Banarasi Dass Ramji Dass Steal Rolling Mills and Others Vs Punjab Financial Corporation
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0497
State Financial Corporations Act, 1951 — Section 29, 30, 31
High Courts01 Aug 2013Allowed
Dula Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0496
High Courts01 Aug 2013Disposed Off
Manohar Lal Arora Vs The Chief Administrator and Another Neelam Kumari Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0495
Haryana Housing Board Act, 1971 — Section 72B
High Courts01 Aug 2013Disposed Off
Mrs. Sanyukt Lata Vs State Bank of Patiala and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0494
High Courts01 Aug 2013Allowed
The Punjab State Coop. Milk Producers' Federation Limited and Another Vs The Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0488
Industrial Disputes Act, 1947 — Section 17(B)
High Courts01 Aug 2013
Raj Singh Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 480
Constitution of India, 1950 — Article 309
High Courts01 Aug 2013Dismissed
Sohan Lal Vs Punjab and Haryana High Court and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0486
High Courts01 Aug 2013Allowed
Commissioner of Income Tax Vs M/s. Steel Strips Ltd.
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0484
Income Tax Act, 1961 — Section 36(I)(iii)
High Courts01 Aug 2013Dismissed
Executive Engineer, BSNL Vs Presiding Officer and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0483
High Courts01 Aug 2013Dismissed
Mukhtiar Singh Vs Sarban Singh
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0482
High Courts01 Aug 2013
Ramphal Singh and Others Vs Land Acquisition Collector
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0481
Civil Procedure Code, 1908 (CPC) — Section 115Land Acquisition Act, 1894 — Section 18, 18, 19, 20, 21
High Courts01 Aug 2013Allowed
Usha Kumari and Another Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0457
Stamp Act, 1899 — Section 47A