High Courts08 Aug 2013Disposed Off
Sandeep Kumar Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0621
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 107 of 226
High Courts08 Aug 2013Dismissed
Municipal Corporation and Another Vs Dharambir and Others
Punjab And Haryana At Chandigarh · (2013) 4 PLR 799
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 14, 151Constitution of India, 1950 — Article 227
High Courts08 Aug 2013
Rajesh Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 4 SCT 835
High Courts08 Aug 2013Disposed Off
Gurdeep Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0544
Criminal Procedure Code, 1973 (CrPC) — Section 311Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 15, 52, 54Penal Code, 1860 (IPC) — Section 354
High Courts08 Aug 2013Dismissed
Tarlochan Singh Vs Mukhtiar Dass and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0525
Specific Relief Act, 1963 — Section 20
High Courts08 Aug 2013
M/s. Dayal Chand Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 4 PLR 807
High Courts08 Aug 2013Disposed Off
Jai Singh Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0504
Haryana Good Conduct Prisoners (Temporary Release) Act, 1988 — Section 3, 3(1)(c)Penal Code, 1860 (IPC) — Section 304
High Courts08 Aug 2013Dismissed
Om Parkash Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0503
Penal Code, 1860 (IPC) — Section 328, 420
High Courts08 Aug 2013Dismissed
Bhupinder Singh @Gurinder Singh Vs Jaswant Kaur @Jasdeep Kaur and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0502
Criminal Procedure Code, 1973 (CrPC) — Section 125, 128, 482
High Courts08 Aug 2013
Union of India Vs Mohinder Singh
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0493
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 313, 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 23, 29, 60
High Courts08 Aug 2013
Shyam Sunder Sanganeria and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0489
Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(2)Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts08 Aug 2013Dismissed
Satpal Yadav and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0468
High Courts08 Aug 2013Allowed
Jawahar Lal Chug Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0466
Penal Code, 1860 (IPC) — Section 294, 506, 509
High Courts08 Aug 2013Allowed
Ram Parshad Makhija and Others Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0465
Criminal Procedure Code, 1973 (CrPC) — Section 125Penal Code, 1860 (IPC) — Section 294, 34, 406, 420, 498A
High Courts08 Aug 2013Partly Allowed
Ganesh Kumar and Others Vs Smt. Surinder Kaur
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0254
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15(5)
High Courts08 Aug 2013Allowed
Sushil Kumar Sachdeva Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0253
Criminal Procedure Code, 1973 (CrPC) — Section 190, 319, 482Penal Code, 1860 (IPC) — Section 420, 506
High Courts08 Aug 2013
Arpit Agrawal Vs Chandigarh Administration and Another
Punjab And Haryana At Chandigarh · (2014) 1 SCT 219
High Courts08 Aug 2013Dismissed
Balwant Singh and Others Vs Karamveer
Punjab And Haryana At Chandigarh · (2013) 4 PLR 796
High Courts08 Aug 2013Allowed
Deepinder Singh Vs Mukesh Kumar and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0202
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1Constitution of India, 1950 — Article 226, 227
High Courts08 Aug 2013
Dalip Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0194
Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(2)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15Penal Code, 1860 (IPC) — Section 379, 411, 420, 465, 467