High Courts13 Aug 2013Allowed
Parvesh Kumar Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0565
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 406, 498A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 102 of 226
High Courts13 Aug 2013Disposed Off
Baltej Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0564
Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(2)Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts13 Aug 2013Dismissed
Kamaldeep Vs Panjab University, Chandigarh and Others
Punjab And Haryana At Chandigarh · (2013) 4 PLR 672 : (2014) 1 SCT 202
High Courts13 Aug 2013
M/s. Clutch Auto Ltd. and Another Vs M/s. Globe Super Security
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0533
Arbitration and Conciliation Act, 1996 — Section 8
High Courts13 Aug 2013Allowed
Gurmit Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0485
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Penal Code, 1860 (IPC) — Section 317, 420
High Courts13 Aug 2013Allowed
M/s. Tea Brokers (Guwahati) Pvt. Ltd. and Others Vs M/s. Minakshi Khanna
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0480
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58Constitution of India, 1950 — Article 227
High Courts13 Aug 2013Allowed
Gurjant Singh Vs Jatinder Pal Singh and Another
Punjab And Haryana At Chandigarh · (2014) 173 PLR 622
Constitution of India, 1950 — Article 227
High Courts13 Aug 2013Dismissed
Jagdish Arora and Others Vs Jagdeep Singh
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0454
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1Constitution of India, 1950 — Article 227
High Courts13 Aug 2013
Managing Committee Gurdwara Sahib Vs Nagar Council and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0453
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 227
High Courts13 Aug 2013Allowed
Punjab Small Industries and Export Corporation Limited Vs Surinder Kumar, Prop. M/s. Goyal Aluminum Works and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 607
Arbitration Act, 1940 — Section 14(2), 2(a), 20, 28, 30Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 2 Rule 2, 105
High Courts13 Aug 2013Allowed
State of Haryana Vs Om Parkash Gupta and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0451
Arbitration Act, 1940 — Section 14(2), 15, 17, 30, 33Civil Procedure Code, 1908 (CPC) — Section 115
High Courts13 Aug 2013
Bijender @ Bablu Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0413
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 212, 307, 34, 452
High Courts13 Aug 2013Allowed
Jaswant Singh Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0412
High Courts13 Aug 2013Partly Allowed
Gaurav Lal Vs Sagar Chand and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0406
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts13 Aug 2013Allowed
Dr. Bimal Anjuman Vs Aasra Foundation (Registered)
Punjab And Haryana At Chandigarh · (2014) 173 PLR 624
Constitution of India, 1950 — Article 227
High Courts13 Aug 2013Disposed Off
Balbir Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0301
High Courts13 Aug 2013Allowed
Baljit Singh Vs Manjit Singh and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 625
Constitution of India, 1950 — Article 227
High Courts13 Aug 2013
Udai Singh Vs Dhara Singh
Punjab And Haryana At Chandigarh · (2014) 173 PLR 604
High Courts13 Aug 2013
Malkiat Singh Vs Financial Commissioner (Appeals) and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0210
High Courts13 Aug 2013Dismissed
Bharat Public School and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0187