High Courts14 Aug 2013Dismissed
Islam Vs Aamin and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0754
Specific Relief Act, 1963 — Section 12
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 97 of 226
High Courts14 Aug 2013Dismissed
Dalbir Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0752
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 20 Rule 5
High Courts14 Aug 2013Dismissed
Paras Ram Vs Chiranji Lal
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0751
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts14 Aug 2013Allowed
Bhajan Singh Vs Naranjan Singh
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0750
High Courts14 Aug 2013Allowed
Balbir Singh and Another Vs Om Parkash and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0749
High Courts14 Aug 2013Disposed Off
Kulwinder Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0741
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482
High Courts14 Aug 2013Dismissed
S.K. Goyal Vs M/s. Chittar Mal Mool Chand and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0720
Criminal Procedure Code, 1973 (CrPC) — Section 378(4)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts14 Aug 2013Allowed
Ritesh Goyal Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0719
Penal Code, 1860 (IPC) — Section 420, 486Trade and Merchandise Marks Act, 1958 — Section 102, 103, 104
High Courts14 Aug 2013Allowed
Gurdev Singh Vs Indian Red Cross Society
Punjab And Haryana At Chandigarh · (2013) 4 PLR 625
High Courts14 Aug 2013Dismissed
Ajaib Singh Vs Rakesh Kumar
Punjab And Haryana At Chandigarh · (2013) 4 PLR 615
High Courts14 Aug 2013Allowed
Sukhdev Singh Vs Jarnail Kaur
Punjab And Haryana At Chandigarh · (2013) 4 PLR 610
High Courts14 Aug 2013Disposed Off
State of Haryana Vs Arun Kumar and Another Arun Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 4 PLR 619 : (2014) 1 SCT 472
High Courts14 Aug 2013
Mangli and Others Vs The Financial Commissioner and Principal Secretary to Government of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0675
High Courts14 Aug 2013Allowed
Dharambir and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0671
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 323, 324, 325, 34
High Courts14 Aug 2013Disposed Off
Smt. Santosh and Another Vs Nisheet Rai Wahi
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0670
High Courts14 Aug 2013Disposed Off
Narender Singh and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0664
Penal Code, 1860 (IPC) — Section 323, 324, 34, 452
High Courts14 Aug 2013Disposed Off
Amandeep Kaur Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0603
Haryana Panchayati Raj Act, 1994 — Section 51
High Courts14 Aug 2013Allowed
Jasbir and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0590
Criminal Procedure Code, 1973 (CrPC) — Section 173, 311, 319Penal Code, 1860 (IPC) — Section 120B, 302, 304B, 498A
High Courts14 Aug 2013Disposed Off
Haryana Vidyut Parsaran Nigam and Others Vs Vasdev
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0589
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts14 Aug 2013
Harwinder Singh and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0588
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 498A