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Punjab And Haryana At Chandigarh judgments, 2013

4,505 judgments · page 96 of 226

High Courts14 Aug 2013Dismissed

Sher Singh Vs Rajinder Singh and Others

Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0810

Criminal Procedure Code, 1973 (CrPC) — Section 378(4)Electricity Act, 2003 — Section 39Penal Code, 1860 (IPC) — Section 379
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High Courts14 Aug 2013

Maya Devi Vs State of Haryana

Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0804

Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(2)Penal Code, 1860 (IPC) — Section 120B, 406, 420, 467, 468
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High Courts14 Aug 2013

Harjinder Singh Vs Kulwant Singh

Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0803

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, Order 8 Rule 10Constitution of India, 1950 — Article 227
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High Courts14 Aug 2013

Ajruddin Vs State of Haryana

Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0801

Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 186, 307, 332, 34, 353
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