High Courts16 Aug 2013
Sardara Singh Lambardar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0710
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 420, 465, 467, 468
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 94 of 226
High Courts16 Aug 2013Allowed
Rambir Vs Rashid Khan
Punjab And Haryana At Chandigarh · (2013) 4 PLR 651
High Courts16 Aug 2013Dismissed
Katar Singh Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2013) 4 PLR 646
High Courts16 Aug 2013Dismissed
Punjab State Ware Housing Corporation Vs The Municipal Committee
Punjab And Haryana At Chandigarh · (2013) 4 PLR 635
High Courts16 Aug 2013Allowed
Surinder Singh @ Chinda Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0658
Criminal Procedure Code, 1973 (CrPC) — Section 173Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 27A
High Courts16 Aug 2013Allowed
Rattan Singh and Others Vs State of Punjab Satwinder Singh and Others Vs State of Punjab and Others Sawinder Singh and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0657
Constitution of India, 1950 — Article 14, 16
High Courts16 Aug 2013
Dr. Alka Sehgal Vs Dr. Gurjit Kaur
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0628
Criminal Procedure Code, 1973 (CrPC) — Section 195, 340, 482Penal Code, 1860 (IPC) — Section 500
High Courts16 Aug 2013Dismissed
Suresh Kumar Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0622
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 323, 376, 406, 452, 498A
High Courts16 Aug 2013
Suresh Sharma Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0602
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Indian Medical Council Act, 1956 — Section 15, 15(3)Penal Code, 1860 (IPC) — Section 420, 465, 468, 471, 474
High Courts16 Aug 2013Allowed
Partap Singh and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0601
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 406, 498A, 506
High Courts16 Aug 2013Dismissed
Nepal Adak Vs Smt. Mithilesh and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0600
Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 24
High Courts16 Aug 2013
Kailash Chand Jain Vs M/s. Bibby Financial Services India Pvt. Ltd. Paresh Jain Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0576
High Courts16 Aug 2013Dismissed
Mir Singh Vs Ram Singh and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0540
High Courts16 Aug 2013
Gurdev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0538
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Penal Code, 1860 (IPC) — Section 323, 325, 326, 34, 427
High Courts16 Aug 2013Disposed Off
Bikramjeet Singh Vs Union of India and Another
Punjab And Haryana At Chandigarh · (2013) 4 PLR 762 : (2013) 4 RCR(Civil) 98
Constitution of India, 1950 — Article 14
High Courts16 Aug 2013
Oriental Insurance Company Ltd. Vs Smt. Mahinder Kaur and Others Smt. Mahinder Kaur and Another Vs Jagtar Singh and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0425
Motor Vehicles Act, 1988 — Section 166
High Courts16 Aug 2013
Taswar Ali Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0404
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 148, 149, 302, 307
High Courts16 Aug 2013
Faquir Chand Garg Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0403
Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 482Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts16 Aug 2013
Jassmine Kaur @ Jasmine Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0402
Penal Code, 1860 (IPC) — Section 279, 304A, 338, 427
High Courts16 Aug 2013Disposed Off
Rakesh Kumar @ Rinku Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0401
Penal Code, 1860 (IPC) — Section 380, 420