High Courts19 Aug 2013Dismissed
Barjinder Kaur Vs Rakesh Lal
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0282
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 24
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 92 of 226
High Courts19 Aug 2013
Uttar Haryana Bijli Vitran Nigam Ltd. Vs S.K. Punia
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0270
High Courts19 Aug 2013Dismissed
Lakhbir Singh Alias Johney Vs State of U.T., Chandigarh
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0262
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 302
High Courts19 Aug 2013
Suresh Kumar and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 1 SCT 191
High Courts19 Aug 2013
Charanjit Singh Vs F.C. Cooperation and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0209
High Courts19 Aug 2013
Mahesh@ Naina and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0208
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 306, 323, 34, 506
High Courts19 Aug 2013Dismissed
Hira Nand Vs Maya Devi and Others
Punjab And Haryana At Chandigarh · (2014) 1 PLR 104
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 63
High Courts19 Aug 2013Allowed
Sanjeev Bansal Vs Oriental Bank of Commerce and Another
Punjab And Haryana At Chandigarh · (2014) 1 PLR 89
Constitution of India, 1950 — Article 226, 227Transfer of Property Act, 1882 — Section 55
High Courts19 Aug 2013Allowed
Mahabir Parshad Ganeriwala Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 1 PLR 75
High Courts19 Aug 2013Dismissed
Oriental Insurance Co. Ltd. Vs Gurmeet Singh and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0156
Motor Vehicles Act, 1988 — Section 157, 157(2), 166
High Courts19 Aug 2013Dismissed
Bimal Mohan Joshi Vs Vijay Kumar Sharma
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0155
East Punjab Urban Rent Restriction Act, 1949 — Section 15(5)
High Courts19 Aug 2013Disposed Off
Balwinder Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0127
High Courts19 Aug 2013
Sunil Bhatia Vs Arjun Shah Singh and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0123
Criminal Procedure Code, 1973 (CrPC) — Section 401Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts19 Aug 2013
Jagjit Singh Vs Pepsu Road Transport Corporation
Punjab And Haryana At Chandigarh · (2014) 1 PLR 72
High Courts19 Aug 2013
The Sonepat Vegetables Growers Co-operative Marketing Society Limited Vs Presiding Officer, Industrial Tribunal-cum-Labour Court
Punjab And Haryana At Chandigarh · (2014) 1 PLR 82 : (2014) 2 SCT 388
High Courts19 Aug 2013Disposed Off
Gurpreet Singh Bhai Ghanaiya Cancer Roko Sewa Society Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 4 RCR(Civil) 96 : (2013) 4 RCR(Criminal) 130
High Courts19 Aug 2013Dismissed
Ajit Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0008
High Courts16 Aug 2013Dismissed
Motii Lal Bindal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0878
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 186, 353, 506
High Courts16 Aug 2013Dismissed
Mahender Singh Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0877
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 420, 506