High Courts20 Aug 2013
Aabhas Dalmia Vs Director of Revenue Intelligence
Punjab And Haryana At Chandigarh · (2014) 304 ELT 87
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 90 of 226
High Courts19 Aug 2013
Ishwar Chand and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 1 PLR 99
High Courts19 Aug 2013Dismissed
Mahabir Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0860
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 21, Order 21 Rule 58Criminal Procedure Code, 1973 (CrPC) — Section 323Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts19 Aug 2013Dismissed
Ruchi Mandewal Vs Rajinder Singh and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0859
High Courts19 Aug 2013Allowed
Major Singh and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0848
Hindu Marriage Act, 1955 — Section 13BPenal Code, 1860 (IPC) — Section 406, 498A
High Courts19 Aug 2013Allowed
Mamdhu Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0847
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 380, 411, 459, 468
High Courts19 Aug 2013Allowed
Jatinder Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0846
Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22
High Courts19 Aug 2013Disposed Off
Suraj Parkash Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0845
Land Acquisition Act, 1894 — Section 4
High Courts19 Aug 2013Disposed Off
Municipal Corporation Ludhiana and Another Vs Gursharan Singh and Another
Punjab And Haryana At Chandigarh · (2014) 1 PLR 69
Punjab Municipal Corporation Act, 1976 — Section 257, 260
High Courts19 Aug 2013
Subhash Chandra Goyal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2014) 2 Crimes 143 : (2013) 4 RCR(Criminal) 121
High Courts19 Aug 2013Dismissed
Jai Singh Vs Dalbir and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0827
High Courts19 Aug 2013
Sohan Lal and Others Vs Board of School Education Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0813
High Courts19 Aug 2013Dismissed
Batala Cooperative Sugar Mills Limited Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0790
Constitution of India, 1950 — Article 226
High Courts19 Aug 2013Allowed
Smt. Sapna Sharma Vs Sudhir Kumar
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0789
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17AConstitution of India, 1950 — Article 227
High Courts19 Aug 2013Allowed
Arjun Singh and Another Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0756
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 324, 325, 34
High Courts19 Aug 2013Allowed
Indu Garg Vs State of U.T., Chandigarh and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0755
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 420
High Courts19 Aug 2013Dismissed
Santosh Vs Financial Commissioner
Punjab And Haryana At Chandigarh · (2013) 4 PLR 687
High Courts19 Aug 2013
Trishla Buildtech Pvt. Ltd. Vs H.R. Goel Buildcon Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2014) 1 PLR 70
High Courts19 Aug 2013Dismissed
Sudeepti Sharma Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2014) 1 SCT 451
High Courts19 Aug 2013
Hazari Lal Vs The Director, Consolidation, Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0676