High Courts20 Aug 2013Allowed
Ram Singh Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (2014) 1 PLR 118
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 88 of 226
High Courts20 Aug 2013
Jagmeet Singh Vs Ramandeep Kaur
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0907
High Courts20 Aug 2013Dismissed
Smt. Bohati and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0891
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts20 Aug 2013Dismissed
Vir Bhan Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0853
High Courts20 Aug 2013Dismissed
Shanati Devi and Another Vs M/s. Vipul Infrastructure Developers Limited and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0852
Constitution of India, 1950 — Article 227
High Courts20 Aug 2013Allowed
Parveen Devi Vs Vijender Singh
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0851
Civil Procedure Code, 1908 (CPC) — Section 24Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13
High Courts20 Aug 2013Dismissed
Dr. Navdeep Arora and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0850
High Courts20 Aug 2013Dismissed
M/s. Hari Om Industries Vs Market Committee Moga and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0849
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1Constitution of India, 1950 — Article 227
High Courts20 Aug 2013
Rajbir and Others Vs State of Haryana Bhoj Raj Vs Rajbir and Others
Punjab And Haryana At Chandigarh · (2013) 4 RCR(Criminal) 177
High Courts20 Aug 2013
Kuldeep Singh Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0793
High Courts20 Aug 2013Dismissed
Swinder Pal Kaur Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0765
High Courts20 Aug 2013Dismissed
Sonia Gupta and Another Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0649
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 406, 420, 465, 467
High Courts20 Aug 2013
M/s. 22nd Century Technologies Inc. and Another Vs Chandigarh Administration and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0620
High Courts20 Aug 2013Dismissed
Dr. Jaspreet Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0615
High Courts20 Aug 2013
Malkit Singh Vs Union of India
Punjab And Haryana At Chandigarh · (2014) 1 PLR 126
High Courts20 Aug 2013
Shiv Mandir Prabhandhak Committee Vs Piara Singh
Punjab And Haryana At Chandigarh · (2014) 1 PLR 114
High Courts20 Aug 2013
Parshotam Lal and others Vs Punjab Wakf Board and another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0579
Constitution of India, 1950 — Article 227Waqf Act, 1995 — Section 83
High Courts20 Aug 2013
Raghbir Singh and Others Vs Prem Parkash Dhir and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0578
Constitution of India, 1950 — Article 227
High Courts20 Aug 2013Allowed
Sushil Kumar Vs Deputy Commissioner and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0555
High Courts20 Aug 2013Dismissed
Ram Chander Vs Monika Chaudhary and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0554
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 304A, 304B, 498A