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Punjab And Haryana At Chandigarh judgments, 2013

4,505 judgments · page 89 of 226

High Courts20 Aug 2013Dismissed

Jaibir Singh Vs Roshni and Another

Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0331

Constitution of India, 1950 — Article 15(3), 39Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13
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High Courts20 Aug 2013Dismissed

Mrs. Nirmala Vs Shri Ram

Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0055

Protection of Women from Domestic Violence Act, 2005 — Section 12
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High Courts20 Aug 2013Allowed

Raminder Kaur Vs Manpreet Singh

Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0054

Civil Procedure Code, 1908 (CPC) — Section 24Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 9
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