High Courts21 Aug 2013Disposed Off
Megh Raj and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0242
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 323, 324, 34
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 87 of 226
High Courts21 Aug 2013Partly Allowed
Sarabjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0241
Penal Code, 1860 (IPC) — Section 420
High Courts21 Aug 2013
Deepak Kumar Vs Smt. Ranjna Rani and Another
Punjab And Haryana At Chandigarh · (2014) 173 PLR 538
High Courts21 Aug 2013
Daya Nand and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 539
High Courts21 Aug 2013
Rekha Sharma and Others Vs Sukhdev Raj and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 548
High Courts21 Aug 2013
Chola Mandlam M.S. General Insurance Company Ltd. Vs Smt. Murti Devi and others Smt. Murti Devi and others Vs Neeraj and others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0165
Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471Prevention of Corruption Act, 1988 — Section 7(13)
High Courts21 Aug 2013
Gram Panchayat and another Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (2014) 1 PLR 142
Punjab Municipal Act, 1911 — Section 5(2)
High Courts21 Aug 2013Dismissed
The New India Assurance Co. Ltd. Vs Bhawani Devi @ Bhagvani Devi and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 552
Motor Vehicles Act, 1988 — Section 166, 2(21)
High Courts21 Aug 2013
Firm Ram Chander Vs Firm Raghubir Singh Kasera and Others Santosh Devi Vs Jagan Nath and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 553
Partnership Act, 1932 — Section 45
High Courts21 Aug 2013
Kashmir Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0151
Penal Code, 1860 (IPC) — Section 120B, 406, 419, 420, 465
High Courts21 Aug 2013Dismissed
Nand Lal Vs Joginder Singh and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0150
Criminal Procedure Code, 1973 (CrPC) — Section 378(4)Penal Code, 1860 (IPC) — Section 406, 420
High Courts21 Aug 2013Allowed
Suresh Kumar and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0149
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Penal Code, 1860 (IPC) — Section 306, 34, 406, 498A, 506
High Courts21 Aug 2013Dismissed
Pravinder Kumar Vs Lala Lajpat Rai University of Veterinary and Animal Science, Hisar and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0126
High Courts21 Aug 2013Dismissed
Ram Adhar Vs Union Territory Administration and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0125
High Courts21 Aug 2013Disposed Off
Bikramjit Singh and Others Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0124
Land Acquisition Act, 1894 — Section 23, 28
High Courts21 Aug 2013Dismissed
Sham Singh Vs Bashambar Dass and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0051
High Courts21 Aug 2013Allowed
Saroj Rani and Others Vs Prem Chand and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0050
Motor Vehicles Act, 1988 — Section 163A
High Courts21 Aug 2013Disposed Off
Mander Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0043
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts21 Aug 2013Dismissed
Mohinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0042
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts21 Aug 2013
Dev Raj Institute of Management and Technology Society Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2014) 1 SCT 97