High Courts21 Aug 2013Allowed
Manjit Kaur and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0747
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 201, 34, 380, 420
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 85 of 226
High Courts21 Aug 2013
Hans Raj and Another Vs Bhagwan Dass and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0711
Constitution of India, 1950 — Article 227
High Courts21 Aug 2013
Rajender Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0687
High Courts21 Aug 2013Dismissed
Smt. Raj Sondhi and Others Vs Indian Oil Corporation and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0686
Land Acquisition Act, 1894 — Section 18, 4, 6
High Courts21 Aug 2013Dismissed
Ishwar Singh and Others Vs Ved Parkash
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0685
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100
High Courts21 Aug 2013Disposed Off
Mithan Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0683
Criminal Procedure Code, 1973 (CrPC) — Section 446Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts21 Aug 2013Dismissed
Satnam Singh Vs Gurmeet Kaur and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0648
Limitation Act, 1963 — Section 5
High Courts21 Aug 2013Allowed
Gurmit Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0647
High Courts21 Aug 2013Allowed
Deepak Verma Vs Naresh Kumar and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0646
Motor Vehicles Act, 1988 — Section 166
High Courts21 Aug 2013Disposed Off
Chhote Lal Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0623
High Courts21 Aug 2013Dismissed
Dinesh Kumar Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0614
High Courts21 Aug 2013Dismissed
B.K. Srivastava Vs Rakesh Singh and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0613
Constitution of India, 1950 — Article 136Contempt of Courts Act, 1971 — Section 10, 12, 19
High Courts21 Aug 2013Allowed
Atma Singh Vs Kuldeep Singh
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0612
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 182, 420, 465, 467
High Courts21 Aug 2013Dismissed
M/s. Sekhon and Sekhon Finance and Investment Company Vs Rani
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0594
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(4)Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139
High Courts21 Aug 2013Dismissed
Aayush Goel Vs Guru Nanak Dev University and Another
Punjab And Haryana At Chandigarh · (2014) 1 SCT 357
High Courts21 Aug 2013Allowed
Ram Phool Vs Meer Singh and Another
Punjab And Haryana At Chandigarh · (2014) 173 PLR 560
Civil Procedure Code, 1908 (CPC) — Section 34, 35AInterest Act, 1978 — Section 3, 3(1)
High Courts21 Aug 2013Dismissed
M/s. Ram Murti and Co. Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0581
High Courts21 Aug 2013Dismissed
Kuldip Singh and Others Vs Mahesh and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0580
Constitution of India, 1950 — Article 227
High Courts21 Aug 2013Dismissed
Aditya Gaur Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0577
High Courts21 Aug 2013Dismissed
Jagan Nath and Another Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0558
Constitution of India, 1950 — Article 226Punjab Municipal Act, 1911 — Section 4