High Courts21 Aug 2013
M/s. Negi Precision Press Tools Vs The Presiding Officer, Labour Court-II and Another
Punjab And Haryana At Chandigarh · (2014) 173 PLR 539
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 84 of 226
High Courts21 Aug 2013
Raunki Lal Vs Punjab National Bank and Others
Punjab And Haryana At Chandigarh · (2014) 1 SCT 198
High Courts21 Aug 2013
Commissioner of Income Tax-I, Ludhiana Vs Ved Niketan Dham, Public Charitable Trust
Punjab And Haryana At Chandigarh · (2013) 219 TAXMAN 115
High Courts21 Aug 2013
Dr. Subhash Chander Pasrija and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0929
Criminal Procedure Code, 1973 (CrPC) — Section 315, 391, 391(1)Penal Code, 1860 (IPC) — Section 120B, 120B, 419, 420, 467
High Courts21 Aug 2013Dismissed
Gurmej Singh and Others Vs Financial Commissioner (Appeals-II) and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 543
Punjab Land Revenue Act, 1967 — Section 111
High Courts21 Aug 2013Dismissed
Sat Pal and Others Vs Mangal Dass and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0894
Transfer of Property Act, 1882 — Section 53, 53A
High Courts21 Aug 2013Disposed Off
Rambir and Another Vs Registrar, Cooperative Societies and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0893
Haryana Co-operative Societies Act, 1984 — Section 27
High Courts21 Aug 2013
Shri Krishan Educational Trust (Regd.) and Another Vs Kurukshetra University and Others
Punjab And Haryana At Chandigarh · (2014) 1 SCT 100
High Courts21 Aug 2013Disposed Off
Jai Bhagwan and Others Vs Ved Kanwar
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0881
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5Constitution of India, 1950 — Article 227
High Courts21 Aug 2013Allowed
Harinder Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0880
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 323, 34, 406, 498A
High Courts21 Aug 2013
Assistant General Manager Vs M/s. S.M. Industries and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 530
High Courts21 Aug 2013
Om Prakash Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0786
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 34
High Courts21 Aug 2013Allowed
Kedar Nath and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0777
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 336
High Courts21 Aug 2013Dismissed
Shanti Devi and Another Vs Anil Kumar and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0771
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 227Hindu Adoptions and Maintenance Act, 1956 — Section 18, 20
High Courts21 Aug 2013Dismissed
Mukesh Vs Puran and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0770
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(8), 378(4), 482Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 148, 149, 323, 325, 506
High Courts21 Aug 2013Dismissed
Ajit Singh Vs Jasleen Bhalla @ Sonu and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0769
Prevention of Corruption Act, 1988 — Section 3, 7
High Courts21 Aug 2013Disposed Off
State of Punjab Vs Mohinder Singh
Punjab And Haryana At Chandigarh · (2013) 4 PLR 728 : (2013) 4 RCR(Civil) 423
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts21 Aug 2013Allowed
Pooja and Others Vs Jagdish Singh
Punjab And Haryana At Chandigarh · (2014) 173 PLR 535
Constitution of India, 1950 — Article 227
High Courts21 Aug 2013Dismissed
Baldev Kumar Vs Shanti Devi
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0766
High Courts21 Aug 2013Dismissed
Hari Singh and Others Vs Financial Commissioner and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0748
Punjab Security of Land Tenures Act, 1953 — Section 12, 9, 9(1)(vii), 9(i)(vii)Punjab Tenancy Act, 1887 — Section 12, 22, 24, 77, 77(2)(a)