High Courts22 Aug 2013Allowed
Gurdas Vs State of H.P. and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0233
Motor Vehicles Act, 1988 — Section 166
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 83 of 226
High Courts22 Aug 2013Allowed
Jagjiwan Singh Vs Ranjit Singh and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0232
Limitation Act, 1963 — Section 5Motor Vehicles Act, 1988 — Section 166
High Courts22 Aug 2013Allowed
Suman and Others Vs Ram Bhaj and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0231
Motor Vehicles Act, 1988 — Section 166
High Courts22 Aug 2013
Kashmir Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2014) 1 SCT 139
High Courts22 Aug 2013
M/s. Broadways Overseas Ltd. Vs Central Excise and Another
Punjab And Haryana At Chandigarh · (2014) 300 ELT 224
Constitution of India, 1950 — Article 226, 227
High Courts22 Aug 2013Dismissed
Gurdial Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0131
Criminal Procedure Code, 1973 (CrPC) — Section 311, 401
High Courts22 Aug 2013
Oriental Bank of Commerce Vs Dayal Chand and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0130
High Courts22 Aug 2013Allowed
Bikram Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0080
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 320, 406, 420
High Courts22 Aug 2013Dismissed
Krishan and Others Vs Rattan Singh and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0079
Criminal Procedure Code, 1973 (CrPC) — Section 227Penal Code, 1860 (IPC) — Section 148, 149, 323, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts22 Aug 2013Allowed
Nirmal Singh and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0078
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 406, 498A
High Courts22 Aug 2013Allowed
Gurmel Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0067
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Penal Code, 1860 (IPC) — Section 406, 498A
High Courts22 Aug 2013
Yogesh Rani and Others Vs Gurpreet Anand @ Neetu
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0018
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 125, 155, 155(2), 156(1), 482Penal Code, 1860 (IPC) — Section 315, 323, 406, 452, 498A
High Courts22 Aug 2013Disposed Off
Paramjit Singh Saini and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0009
High Courts22 Aug 2013
Anjuman Ahmadia Qadian Vs The Financial Commissioner, Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0007
High Courts22 Aug 2013Dismissed
Rajveer Sehgal Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420, 465, 468, 471
High Courts21 Aug 2013
CIT Vs S.A. Builders Ltd.
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0975
High Courts21 Aug 2013Dismissed
Jagdish Vs Smt. Sunita
Punjab And Haryana At Chandigarh · (2014) 173 PLR 672
High Courts21 Aug 2013
Ajit Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2014) 1 SCT 802
High Courts21 Aug 2013
State of Punjab and Others Vs Amar Nath
Punjab And Haryana At Chandigarh · (2014) 173 PLR 557
High Courts21 Aug 2013
Gian Singh Vs Commissioner, Faridkot Division and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 546