High Courts22 Aug 2013Allowed
Amarjit Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0930
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 81 of 226
High Courts22 Aug 2013Dismissed
Pritam Kaur and Others Vs Maya Devi and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0899
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 98
High Courts22 Aug 2013Dismissed
Navdeep Kaur Vs Indian Oil Corporation and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0898
High Courts22 Aug 2013Partly Allowed
Kartar Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0897
Administration of Evacuee Property Act, 1950 — Section 12, 6, 7, 8, 8(1)Evidence Act, 1872 — Section 116
High Courts22 Aug 2013Disposed Off
Bhupinder Kaur Vs Sukhwinder Singh and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0896
Constitution of India, 1950 — Article 227
High Courts22 Aug 2013
Commissioner of Central Excise Vs Kap Cones
Punjab And Haryana At Chandigarh · (2014) 304 ELT 17 : (2013) 42 GST 18
High Courts22 Aug 2013Allowed
Buta Singh Vs Balwant Kaur and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0774
Constitution of India, 1950 — Article 227
High Courts22 Aug 2013
Bhupinder Kaur Kohli and Another Vs Paramjit Singh and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0773
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 17
High Courts22 Aug 2013Dismissed
Dharamvir Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0772
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 399, 401
High Courts22 Aug 2013Allowed
Housing Board Haryana, Panchkula Vs M/s. Metro Designers and Developers (P) Ltd.
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0673
Constitution of India, 1950 — Article 227
High Courts22 Aug 2013Dismissed
Jai Kishan Saini and Another Vs Haryana Wakf Board
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0672
Evidence Act, 1872 — Section 13Waqf Act, 1995 — Section 4, 5
High Courts22 Aug 2013
Hari Ram Vs The Assistant Collector
Punjab And Haryana At Chandigarh · (2014) 2 PLR 417
High Courts22 Aug 2013Dismissed
Ashok Parkash Vs Punjab State Power Corporation Ltd. and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0626
High Courts22 Aug 2013Dismissed
New Shuttering Market Welfare Association (Regd.) and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0561
Constitution of India, 1950 — Article 14, 162, 19(1)(g), 226, 227Punjab New Capital (Periphery) Control Act, 1952 — Section 12
High Courts22 Aug 2013Allowed
Yogesh Rani and Others Vs Harvinder Singh @ Harinder Anand
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0560
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 125, 155(2), 156(1), 482Hindu Marriage Act, 1955 — Section 13
High Courts22 Aug 2013Disposed Off
Lakhwinder Singh Vs Guru Nanak Dev University and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0559
Constitution of India, 1950 — Article 142, 226
High Courts22 Aug 2013
Gemi Motors India Pvt. Ltd. Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 66 VST 188
High Courts22 Aug 2013Dismissed
Sumeet Taneja Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (2013) 261 CTR 494 : (2014) 220 TAXMAN 368
High Courts22 Aug 2013
State of Haryana Vs Haryana State Warehousing Corporation and Another
Punjab And Haryana At Chandigarh · (2013) 66 VST 474
High Courts22 Aug 2013Disposed Off
Jaggi Singh @ Jagjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0521
Criminal Procedure Code, 1973 (CrPC) — Section 313, 357Penal Code, 1860 (IPC) — Section 120B, 307